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`Smt. Konsam Bala Devi vs State Of Manipur
2021 Latest Caselaw 21 Mani

Citation : 2021 Latest Caselaw 21 Mani
Judgement Date : 12 February, 2021

Manipur High Court
`Smt. Konsam Bala Devi vs State Of Manipur on 12 February, 2021
MAYANG Digitally signed                                   1
        by
LAMBAM M CHANU
        MAYANGLAMBA

CHANU NANDINI
        Date: 2021.02.12
NANDINI 14:26:44 +05'30'                IN THE HIGH COURT OF MANIPUR
                                                  AT IMPHAL
                                                (Video Conference)

                M.C.(W.P.(C)) No. 37 of 2021
                `Smt. Konsam Bala Devi                             ...Applicant(s)

                           Vs.
                State of Manipur                                   ...Respondent(s)

                                              B E F O R E
                                    HON'BLE MR. JUSTICE KH. NOBIN SINGH
                                                      O R D E R

12-02-2021

This is an application filed by the petitioner praying for rectification that has crept in the judgment and order dated 19-01-2021.

Shri Th. Vashum, learned Government Advocate prays that the matter be listed next week so that he could seek instruction from the respondents.

Prayer is allowed.

List the matter on 25-02-2021.

Copies of this order shall be sent to the counsels appearing for the parties through their WhatsApp/e-mail.

JUDGE Devananda

 
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