Khumukcham Rajesh Singh vs The Unemployed Youth Welfare ...
2021 Latest Caselaw 20 Mani

MAYANG Digitally
        by
                 signed
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LAMBAM M CHANU
        MAYANGLAMBA

CHANU NANDINI
        Date: 2021.02.12
NANDINI 14:24:53 +05'30'                IN THE HIGH COURT OF MANIPUR
                                                  AT IMPHAL
                                                (Video Conference)

                   M.C.(W.P.(C)) No. 71 of 2020
                   Khumukcham Rajesh Singh                               ...Applicant (s)

                           Vs.
                   The Unemployed Youth Welfare Organization             ...Respondent(s)

                                              B E F O R E
                                    HON'BLE MR. JUSTICE KH. NOBIN SINGH
                                                   O R D E R

12-02-2021

In view of the judgment and order passed by this court today in W.P. (C) No. 122 of 2020 allowing the petition, the misc. case stands disposed of.

Copies of this order shall be sent to the counsels appearing for the parties through their WhatsApp/e-mail.

JUDGE Devananda