Ms. Zenith Enterprise vs Food Corporation Of India & 5 Ors
2021 Latest Caselaw 341 Mani

                                                                                                               D.28



                       IN THE HIGH COURT OF MANIPUR
                                 AT IMPHAL
                                 WP(C) No. 473 of 2021

    Ms. Zenith Enterprise            .
                                                                                        ....Petitioner
                 -Versus-

    Food Corporation of India & 5 Ors.                                                  ....Respondents

BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR (Video Conference)

13.12.2021

Heard Mr.H.S.Paonam, learned senior counsel for the petitioner. Also heard Mr.Darakishore, learned Sr.PCC for respondent Nos.1-5 and Ms.Ayangleima, learned counsel for the respondent No.6.

Hearing concluded. Judgment reserved.

RAJKUMAR Digitally signed by RAJKUMAR PRIYOJIT SINGH DN: c=IN, o=High court of manipur, ou=HIGH COURT OF MANIPUR, pseudonym=f4c2dc1e6523287d7191474520fdea810aea3dbd389266 7382727c0bc7feaada, postalCode=795002, st=MANIPUR, JUDGE PRIYOJIT SINGH serialNumber=4b3fb011d5ab7a48771e2ed5a0b5b95e75ce0a58008f2 65840361e8df078740f, cn=RAJKUMAR PRIYOJIT SINGH Date: 2021.12.13 15:06:13 +05'30'

Priyojit