P. Nengkhanchin & 7 Ors vs State Of Manipur & 6 Ors
2021 Latest Caselaw 163 Mani

                                                                  Item Nos. 18-20

                       IN THE HIGH COURT OF MANIPUR
                                 AT IMPHAL

                              WP(C) No. 251 of 2021

           P. Nengkhanchin & 7 Ors.
                                                           ...Petitioners
                                        - Versus -
           State of Manipur & 6 Ors.
                                                        ...Respondents
                                     With
                            MC(WP(C)) No. 124 of 2021
                             WP(C) No. 222 of 2021
                             (VIDEO CONFERENCE)

                              B EF O R E
                   HON'BLE MR. JUSTICE KH. NOBIN SINGH

                                       ORDER

23-08-2021

Heard Shri D. Julius Riamei, learned counsel appearing for the

petitioners; Shri S. Thoi Thoi Meitei, learned counsel appearing for the

private respondents and Shri N. Kumarjit, learned AG appearing for the

State respondents.

Hearing concluded. Judgment reserved.

Copies of this order shall be sent to the counsel appearing for the

parties through their WhatsApp/e-mail.

                                                             JUDGE

Victoria




NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2021.08.23

VICTORIA 14:07:40 +05'30'