N Biswajit Singh vs Stateof Manipur
2021 Latest Caselaw 161 Mani

ABUJAM   Digitally signed by ABUJAM SURJIT SINGH
         DN: c=IN, o=High court of manipur,
         ou=HIGH COURT OF MANIPUR,



SURJIT
         pseudonym=0e1b0ee3b6ffbed0d836a65b3
         c7514b4d7f927b15a538b5057a961df2de21
         ab9, postalCode=795002, st=MANIPUR,
         serialNumber=1e700e5572d1584e2ef9ded9
         40fdfcda461fb9f5fb09afe579b80bd60dcc58                                                Item No. 9


SINGH
         8f, cn=ABUJAM SURJIT SINGH                                           (through video conferencing)
         Date: 2021.08.19 15:03:55 +05'30'


                                                   IN THE HIGH COURT OF MANIPUR
                                                             AT IMPHAL

                                                        BAIL APPLN./19/2021

         N BISWAJIT SINGH                                    .... PETITIONER /S

           - VERSUS -
         STATEOF MANIPUR
                                                              .... RESPONDENT/S

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

18.08.2021

Heard Mr. M. Gunedhor, learned counsel appearing for the

petitioner and Mr. Y. Ashang, learned PP appearing for the respondent.

Hearing concluded.

Judgment reserved.

JUDGE

Ab.Surjit