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M Tolenjao Singh vs Stateof Manipur
2021 Latest Caselaw 160 Mani

Citation : 2021 Latest Caselaw 160 Mani
Judgement Date : 18 August, 2021

Manipur High Court
M Tolenjao Singh vs Stateof Manipur on 18 August, 2021
ABUJAM
         Digitally signed by ABUJAM SURJIT
         SINGH
         DN: c=IN, o=High court of manipur,
         ou=HIGH COURT OF MANIPUR,
         pseudonym=0e1b0ee3b6ffbed0d83


SURJIT
         6a65b3c7514b4d7f927b15a538b50
         57a961df2de21ab9,
         postalCode=795002, st=MANIPUR,                                                   Item No. 8
         serialNumber=1e700e5572d1584e2                                  (through video conferencing)


SINGH
         ef9ded940fdfcda461fb9f5fb09afe57
         9b80bd60dcc588f, cn=ABUJAM
         SURJIT SINGH
         Date: 2021.08.19 15:02:20 +05'30'
                                              IN THE HIGH COURT OF MANIPUR
                                                        AT IMPHAL

                                                   BAIL APPLN./18/2021

     M TOLENJAO SINGH                                    .... PETITIONER /S

       - VERSUS -
     STATEOF MANIPUR
                                                         .... RESPONDENT/S

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

18.08.2021

Heard Mr. M. Gunedhor, learned counsel appearing for the

petitioner and Mr. Y. Ashang, learned PP appearing for the respondent.

Hearing concluded.

Judgment reserved.

JUDGE

Ab.Surjit

 
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