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Yogita Jain vs Mahendra Kumar Jain
2021 Latest Caselaw 98 Mani

Citation : 2021 Latest Caselaw 98 Mani
Judgement Date : 8 April, 2021

Manipur High Court
Yogita Jain vs Mahendra Kumar Jain on 8 April, 2021
MAYAN Digitally signed
GLAMBA by
        MAYANGLAMBA
M       M CHANU
        NANDINI                           IN THE HIGH COURT OF MANIPUR
CHANU Date: 2021.04.08
        15:10:04 +05'30'                              AT IMPHAL
NANDINI

                      M.C.(MFA) No. 3 of 2017
                      Yogita Jain                                    ...Applicant(s)

                              Vs.
                      Mahendra Kumar Jain                            ...Respondent(s)
                              With
                      MAF No. 1 of 2021;
                      M.C.(MFA) No. 1 of 2021;
                      MC(MFA) No. 1 of 2021;
                      M.C.(MFA) No. 4 of 2017 &
                      MFA No. 1 of 2017

                                                 B E F O R E
                                       HON'BLE MR. JUSTICE KH. NOBIN SINGH
                                                     O R D E R

08-04-2021

Heard Shri T. Rajendra, learned Advocate appearing for the appellant in MFA No. 1 of 2017 and the respondents in MAF No. 1 of 2021 and Shri H. Nabachandra, learned Advocate appearing for the appellant in MAF No. 1 of 2021 and the respondent in MFA No. 1 of 2017.

Hearing concluded.

Judgment reserved.

JUDGE

Devananda

 
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