Nandini 16:34:50 +05'30' vs State Of Manipur & 4 Ors
2021 Latest Caselaw 95 Mani

Citation : 2021 Latest Caselaw 95 Mani
Judgement Date : 6 April, 2021

Manipur High Court

Nandini 16:34:50 +05'30' vs State Of Manipur & 4 Ors on 6 April, 2021

MAYANG Digitally
        by
                 signed
                                  IN THE HIGH COURT OF MANIPUR : AT IMPHAL
LAMBAM MAYANGLAMBA
        M CHANU
CHANU NANDINI
        Date: 2021.04.07                     W.P.(C) No. 47 of 2020
NANDINI 16:34:50 +05'30'
                     Haobam Nishikanta Singh                          ... Petitioner
                           -Versus-
                     State of Manipur & 4 ors.                        ... Respondents

B E F O R E HON'BLE MR. JUSTICE KH. NOBIN SINGH

06.04.2021

Heard Mr. Ch. Robinchandra, learned counsel appearing for the petitioner and Mr. Th. Vashum, learned GA for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Dhakeshori

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