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The Manipur Fencing Association ... vs Fencing Association Of India ...
2021 Latest Caselaw 94 Mani

Citation : 2021 Latest Caselaw 94 Mani
Judgement Date : 6 April, 2021

Manipur High Court
The Manipur Fencing Association ... vs Fencing Association Of India ... on 6 April, 2021
MAYAN Digitally
        by
                 signed
                                                  1
GLAMBA MAYANGLAMB
        AM CHANU
M       NANDINI                  IN THE HIGH COURT OF MANIPUR
        Date:
CHANU 2021.04.06                             AT IMPHAL
        15:53:34
NANDINI +05'30'
            M.C.(W.P.(C)) No. 53 of 2021
            The Manipur Fencing Association (MFA)         ...Applicant(s)

                    Vs.
            Fencing Association of India (FAI)            ...Respondent(s)

                                       B E F O R E
                             HON'BLE MR. JUSTICE KH. NOBIN SINGH
                                            O R D E R

06-04-2021

In view of the common judgment and order passed by this court in W.P. (C) No. 118 of 2020 and W.P. (C) No. 537 of 2020, the misc. case stands disposed of.

JUDGE Devananda

 
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