Ak Chingkheinganbi Devi vs State Of Manipur
2021 Latest Caselaw 111 Mani

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              IN THE HIGH COURT OF MANIPUR : AT IMPHAL

                          W.P.(C) No. 275 of 2019


AK Chingkheinganbi Devi                             ... Petitioner
      -Versus-
State of Manipur                                    ...Respondents

B E F O R E HON'BLE MR. JUSTICE KH. NOBIN SINGH (Video Conference)

21.04.2021

Heard Mr. L. Anand, learned counsel appearing for the petitioner; Mr. S. Rupachandra, learned Addl. AG for the State respondents; Mr. Moses Pao, learned Advocate appearing on behalf of Mr. S.Suresh, learned ASG.

Hearing concluded.

Judgment reserved.

Copies of this order shall be sent to the learned counsels appearing for the parties through their WhatsApp/e-mail.

JUDGE

Dhakeshori

MAYANG Digitally by signed

LAMBAM MAYANGLAMBA M CHANU CHANU NANDINI Date: 2021.04.24 NANDINI 15:27:06 +05'30'