[Cites 1, Cited by 0]
Madras High Court
Suki Ramasamy vs The Secretary To Government on 21 May, 2026
Author: G. R. Swaminathan
Bench: G. R. Swaminathan
WP Nos. 20180, 20183, 20184, 20185 and 20186 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 21-05-2026
CORAM
THE HON'BLE MR JUSTICE G. R. SWAMINATHAN
AND
THE HON'BLE MR.JUSTICE V. LAKSHMINARAYANAN
WP Nos. 20180, 20183, 20184, 20185 and 20186 of 2026
AND
WMP Nos.21610, 21612, 21615, 21614 and 21616 OF 2026
Suki Ramasamy
..Petitioner in W.P.20180 /2026
S.Gomatheeswari .. Petitioner in W.P.20183/2026
Shanmuga Kani .. Petitioner in W.P.20184/2026
Sakthi .. Petitioner in W.P.20185/2026
Christi Leela Stalin .. Petitioner in W.P.20186/2026
Vs
1. The Secretary To Government
Revenue and Disaster Management Department
Secretariat, Chennai 600 009.
2. The District Collector
The Collectorate, Singaranvelan Malagi
Chenani 600 001
3. The Tahsildar, Sholinganallur Taluk,
No 1 Rajiv Gandhi Salai,
1st Cross street, sholingnallur,
Chenani 600 119
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WP Nos. 20180, 20183, 20184, 20185 and 20186 of 2026
4. The Revenue Inspector
Sholinganallur Taluk,Chenani 600 119
5. The Commissioner
Greater chenani Corproation,
Ripon Building Chennai 600 003
..Respondents in all the
Writ Petitions
Prayer in WP No.20180 of 2026 : Writ Petition under Article 226 of the
Constitution of India praying for the issuance of a Writ of Mandamus directing the
1st Respondent to dispose of the Revision filed by the petitioner on 17.12.2025 in
accordance to law within the time stipulated by this Honourable court
Prayer in WP No. 20183 of 2026 : Writ Petition under Article 226 of the
Constitution of India praying for the issuance of a Writ of Mandamus directing the
1st Respondent to dispose of the Revision filed by the petitioner on 17.12.2025 in
accordance to law within the time stipulated by this Honourable court.
Prayer in WP No. 20184 of 2026 : Writ Petition under Article 226 of the
Constitution of India praying for the issuance of a Writ of Mandamus directing the
1st Respondent to dispose of the Revision filed by the petitioner on 17.12.2025 in
accordance to law within the time stipulated by this Honourable court.
Prayer in WP No. 20185 of 2026 : Writ Petition under Article 226 of the
Constitution of India praying for the issuance of Writ of Mandamus Directing the 1st
Respondent to dispose of the Revision filed by the petitioner on 17.12.2025 in
accordance to law within the time stipulated by this Honourable court
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WP Nos. 20180, 20183, 20184, 20185 and 20186 of 2026
Prayer in WP No. 20186 of 2026 : Writ Petition under Article 226 of the
Constitution of India praying for the issuance of a Writ of Mandamus directing the
1st Respondent to dispose of the Revision filed by the petitioner on 17.12.2025 in
accordance to law within the time stipulated by this Honourable court.
In all W.Ps.
For Petitioners : Mr.S.Praveenkanth
For Respondents : Mr.L.S.M.Hasan Fizal
Additional Government Pleader – for R1 to R4
Mr.D.B.R.Prabhu
Standing Counsel – for R5
Common Order
(Order of the Court was made by G.R.Swaminathan J.)
Heard both sides.
2. The only request made by the petitioners is to dispose of the revision
petitions filed by them on 17.12.2025 in accordance with law within a period as
stipulated by this Court.
3. No exception can be taken to the request of the petitioners. We therefore
direct the first respondent to dispose of the respective revision petitions filed by the
writ petitioners within a period of twelve weeks from the date of receipt of a copy of
this order. It is made clear that no coercive steps shall be taken against the writ
petitioners till the disposal of the revision petitions.
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WP Nos. 20180, 20183, 20184, 20185 and 20186 of 2026
4. The writ petitions are disposed of accordingly. No costs. Consequently
connected miscellaneous petitions are closed.
(G.R.S.,J.) (V.L.N.,J.)
21-05-2026
Index: Yes/No
Speaking/Non-speaking order
Neutral Citation: Yes/No
KST
To
1. The Secretary To Government
Revenue and Diaster Management Department
Secretariat, Chennai 600 009.
2. The District Collector
The Collectorate, Singaravelan Malagi
Chennai 600 001
3. The Tahsildar, Sholinganallur Taluk,
No 1 Rajiv Gandhi Salai,
1st Cross street, sholinganallur,
Chenani 600 119.
4. The Revenue Inspector
Sholinganallur Taluk,Chenani 600 119
5. The Commissioner
Greater chenani Corproation,
Ripon Building Chennai 600 003
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WP Nos. 20180, 20183, 20184, 20185 and 20186 of 2026
G.R.SWAMINATHAN J.
AND
V.LAKSHMINARAYANAN J.
KST
WP Nos. 20180, 20183, 20184,
20185 and 20186 of 2026
21-05-2026
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