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Shiwani Chopra Surendra Chopra vs Vikas Gotham
2026 Latest Caselaw 2702 Mad

Citation : 2026 Latest Caselaw 2702 Mad
Judgement Date : 21 May, 2026

[Cites 1, Cited by 0]

Madras High Court

Shiwani Chopra Surendra Chopra vs Vikas Gotham on 21 May, 2026

                                                                          A No. 2122 of 2026


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED: 21-05-2026

                                                   CORAM

                           THE HON'BLE MR.JUSTICE V. LAKSHMINARAYANAN

                                             A No. 2122 of 2026
                                                    AND
                          OP NO. 230 OF 2023,A NO. 1905 OF 2024,A NO. 6703 OF 2023
                Shiwani Chopra Surendra Chopra
                W/o.Vikas Gotham,
                D/o.Surendra Chopra,
                Prince Park Apartments,
                Flat No.102,
                First Floor, No.76,
                EVK Sampath Road,
                Vepery, Chennai - 600 007.
                                                                           ..Applicant(s)

                                                      Vs

                Vikas Gotham
                S/o.Gotham Kochar,
                No.85, Rio Robles E,
                Unit 1332, San Jose,
                CA 95134,
                United States of America
                Having permanent address at
                No.127, Siva Subramanian Street,
                R.S.Puram, Coimbatore - 641002.
                                                                         ..Respondent(s)

                                               OP No. 230 of 2023

                Vikas Gotham
                S/o.Gotham Kochar,
                No.85, Rio Robles E,
                Unit 1332, San Jose,
                                                                               __________
                                                                                Page1 of 5
https://www.mhc.tn.gov.in/judis
                                                                 A No. 2122 of 2026


                CA 95134,
                United States of America
                Having permanent address at
                No.127, Siva Subramanian Street,
                R.S.Puram, Coimbatore - 641002.
                                                                  ..Applicant(s)

                                                   Vs

                Shiwani Chopra Surendra Chopra
                W/o.Vikas Gotham,
                D/o.Surendra Chopra,
                Prince Park Apartments,
                Flat No.102,
                First Floor, No.76,
                EVK Sampath Road,
                Vepery, Chennai - 600 007.
                                                                 ..Respondent(s)

                                            A No. 1905 of 2024

                Vikas Gotham
                S/o.Gotham Kochar,
                No.85, Rio Robles E,
                Unit 1332, San Jose,
                CA 95134,
                United States of America
                Having permanent address at
                No.127, Siva Subramanian Street,
                R.S.Puram, Coimbatore - 641002.
                                                                  ..Applicant(s)

                                                   Vs

                Shiwani Chopra Surendra Chopra
                W/o.Vikas Gotham,
                D/o.Surendra Chopra,
                Prince Park Apartments,
                Flat No.102,
                First Floor, No.76,
                EVK Sampath Road,
                                                                      __________
                                                                       Page2 of 5
https://www.mhc.tn.gov.in/judis
                                                                      A No. 2122 of 2026


                Vepery, Chennai - 600 007.
                                                                      ..Respondent(s)

                                                 A No. 6703 of 2023

                Vikas Gotham
                S/o.Gotham Kochar,
                No.85, Rio Robles E,
                Unit 1332, San Jose,
                CA 95134,
                United States of America
                Having permanent address at
                No.127, Siva Subramanian Street,
                R.S.Puram, Coimbatore - 641002.
                                                                       ..Applicant(s)

                                                         Vs

                Shiwani Chopra Surendra Chopra
                W/o.Vikas Gotham,
                D/o.Surendra Chopra,
                Prince Park Apartments,
                Flat No.102,
                First Floor, No.76,
                EVK Sampath Road,
                Vepery, Chennai - 600 007.
                                                                      ..Respondent(s)



                            For Applicant(s):    Ms.V. Kamala Kumar


                            For Respondent(s):   Dr.K.Santhakumari




                                                                           __________
                                                                            Page3 of 5
https://www.mhc.tn.gov.in/judis
                                                                                      A No. 2122 of 2026


                                                        ORDER

Dr.K.Santhakumari is present today. She seeks time to file a counter in

the applications.

2. In the meantime, it is represented by Ms. V. Kamala Kumar that the

child’s passport and visa have not been extended on account of the non-

cooperation of the father.

3. Dr. K. Santhakumari vehemently opposes the said statement.

4. Be that as it may. As of today, the child neither has a valid passport nor

a valid visa to continue to stay in this country. It is an extremely unfortunate

situation that the child has been rendered stateless on account of the custody

battle between the father and the mother.

5. Dr. K. Santhakumari shall get instructions from the applicant as to

whether he is willing to sign and process the necessary papers to restore the

status of the child, as well as make payment to the Foreigners Regional

Registration Office (FRRO) Office in India.

6.Call this matter on 27.05.2026.

21-05-2026 SHR

__________ Page4 of 5 https://www.mhc.tn.gov.in/judis

V.LAKSHMINARAYANAN J.

SHR/SRN

AND OP NO. 230 OF 2023,A NO. 1905 OF 2024,A NO. 6703 OF 2023

21-05-2026

__________ Page5 of 5 https://www.mhc.tn.gov.in/judis

 
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