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Madras High Court
M.Gobalsing vs The Government Of Tamil Nadu on 20 May, 2026
Author: G.R.Swaminathan
Bench: G. R. Swaminathan
WMP No. 21474 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 20-05-2026
CORAM
THE HON'BLE MR JUSTICE G. R. SWAMINATHAN
AND
THE HON'BLE MR.JUSTICE V. LAKSHMINARAYANAN
WMP Nos. 21474 , 21477, 21482, 21485 OF 2026
in WP Nos.20083, 20087, 20090 and 20091 of 2026
M.Gobalsing
S/o Munising, Main Road, Vengacheri village,
magaral Post, uthiramerur Taluk, kancheepuram
631 603
..Petitioner(s)
Vs
1. The Government of Tamil naduRepresented by
its Principal Secretary to Government, Revenue
and Disaster Management Department,
Fort St. George, Chennai 600 009
2. The District Collector, Kancheepuram District,
Vandavasi Road, Kancheepuram 631 001
3. The Tahsildar, Uthiramerur, Kancheepuram
4. The Revenue Inspector, Thirupulivnam,
Kancheepuram
..Respondent(s)
WMP No. 21477 of 2026
Latha Bai,D/o Late Mr. Govinda Sing
82(1) Main Road Vengachery Magaral Post,
Uthiramerur Taluk, Kancheepuram 631 603
..Petitioner(s)
Vs
1. The Government of Tamil naduRepresented by
its Principal Secretary to Government, Revenue
and Disaster Management Department, Fort St.
George, Chennai 600 009
2. The District Collector, Kancheepuram District,
Vandavasi Road, Kancheepuram 631 001
3. The Tahsildar, Uthiramerur, Kancheepuram
__________Page 1 of 4
https://www.mhc.tn.gov.in/judis
WMP No. 21474 of 2026
4. The Revenue Inspector, Thirupulivnam,
Kancheepuram
..Respondent(s)
WMP No. 21482 of 2026
R.Gogulakrishnan
S/o Mr. Ramachandran, No 58 (1) Vengacheri
Main Road, Magaral Post, Kancheepuram 631 603
..Petitioner(s)
Vs
1. The Government of Tamil naduRepresented by
its Principal Secretary to Government, Revenue
and Disaster Management Department, Fort St.
George, Chennai 600 009
2. The District Collector, Kancheepuram District,
Vandavasi Road, Kancheepuram 631 001
3. The Tahsildar, Uthiramerur, Kancheepuram
4. The Revenue Inspector, Thirupulivnam,
Kancheepuram
..Respondent(s)
WMP No. 21485 of 2026
V.Vasudevan
S/o.Late Venkatesan Pillai, No.10, Vengacheri
Main Road, Vengacheri Village, Magaral Post,
Kancheepuram- 631 603.
..Petitioner(s)
Vs
1. The Government of Tamilnadu
Represented by its Principal Secretary to
Government, Revenue and Disaster
Management Department
Fort St. George, Chennai -600 009
2. The District Collector, Kancheepuram District,
Vandavasi Road, Kancheepuram -631 001
3. The Tahsildar, Uthiramerur, Kancheepuram
__________Page 2 of 4
https://www.mhc.tn.gov.in/judis
WMP No. 21474 of 2026
4. The Revenue Inspector, Thirupulivanam,
Kancheepuram
..Respondent(s)
WMP No. 21474 of 2026
To stay the execution of Eviction order in Na.Ka.No 1826 / 2022/
A2 dated 03.06.2022 passed by the 3rd respondent, pending disposal of the writ
petition
WMP No. 21477 of 2026
To stay the execution of Eviction order in Na.Ka.No 1826 / 2022/
A2 dated 03.06.2022 passed by the 3rd respondent, pending disposal of the writ
petition
WMP No. 21482 of 2026
To stay the execution of Eviction order in Na.Ka.No 1826 / 2022/
A2 dated 03.06.2022 passed by the 3rd respondent, pending disposal of the writ
petition
WMP No. 21485 of 2026
To Stay the execution of the eviction order in
Na.Ka.No.1826/2022/A2 dated 03.06.2022 passed by the 3rd respondent,
pending disposal of the writ petition and pass orders.
For Petitioner(s): Mr.C.Manishankar
Senior Counsel for
Mrs. M.Revathi
Mr.Mohamed Farook
For Respondent(s): Mr.LSM Hasan Fizal
Additional Government Pleader
Common Order
(Order of the Court was made by G.R.Swaminathan J.)
Notice to the respondents returnable in eight weeks. Private notice is
also permitted.
https://www.mhc.tn.gov.in/judis
G.R.SWAMINATHAN J.
AND
V.LAKSHMINARAYANAN J.
rka/dna
2. Post this case after eight weeks. There shall be an order of interim
stay.
(G.R.S.,J.) (V.L.N.,J.) \
20-05-2026
(2/2)
Index: Yes/No
Speaking/Non-speaking order
Neutral Citation: Yes/No
rka/dna
To
1. The Government of Tamil nadu
Represented by its Principal Secretary to Government,
Revenue and Disaster Management Department, Fort St. George,
Chennai 600 009
2. The District Collector, Kancheepuram District, Vandavasi Road,
Kancheepuram 631 001
3. The Tahsildar, Uthiramerur, Kancheepuram District
4. The Revenue Inspector, Thirupulivnam, Kancheepuram District.
WMP Nos. 21474 , 21477, 21482 and 21485 OF 2026
in WP Nos.20083, 20087, 20090 and 20091 of 2026
https://www.mhc.tn.gov.in/judis
