[Cites 1, Cited by 0]
Madras High Court
Premdoss Raja vs Government Of Tamilnadu, on 20 May, 2026
Author: G. R. Swaminathan
Bench: G. R. Swaminathan
WP No. 16614 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 20-05-2026
CORAM
THE HON'BLE MR JUSTICE G. R. SWAMINATHAN
AND
THE HON'BLE MR.JUSTICE V. LAKSHMINARAYANAN
WP No. 16614 of 2026
AND
WMP NO. 17864 OF 2026,WMP NO. 17867 OF 2026
Premdoss Raja
S/o. Raja,
No. 254, Kathavarayan Koil Theru,
P N Palayam,
Perumalnaickenpalayam,
Cuddalore 607 104.
..Petitioner(s)
Vs
1. Government of Tamilnadu,
Rep. by the Secretary,
Revenue AND Disaster Management
Department,
Land Reforms Wing,
Secretariat, Fort St George,
Chennai 600 009.
2. Commissioner of Land Reforms,
Ezhilagam, Chepauk,
Chennai - 600 005.
3. Assistant Commissioner (Land Reforms),
Villupuram District Collectorate,
Master Plan Complex, Villupuram - 605602
4. Ms Suganthi Educational Trust,
Rep. by its Managing Trustee,
Dr. Sujatha Balasubramanian,
Having its administrative office at
No.15, Corporation Colony,
Kodambakkam, Chennai 600 001.
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WP No. 16614 of 2026
5. Karur Vysya Bank Limited,
Registered and Central Office,
No. 20, Erode Road,
Vadivel Nagar, L.N.S., Karur 639 002
6. M/s. CFM Asset Reconstruction Pvt Ltd.,
1st floor, Wakefield House,
Sprout Road, Ballard Estate,
Mumbai - 400 038.
7. Enrge Frontier Private Limited,
SF NO 104/1, N.M. Medu Naducombai PO,
Namakkal - 637404.
8. G Square Realtors Private Limited
Third Floor, Harrington Apartments,
Door No. 98, Harrington Road,
Chetpet, Chennai - 600 031.
9. Capri Global Capital Ltd,
502, Tower A, Peninsula Business Park,
Senapati Bapat Marg, Lower Parel,
Mumbai - 400013, Maharashtra, India
10.Sub-Registrar Office,
7th Main Road, New Colony,
Chromepet, Jameen Pallavaram,
Chennai-600 044.
11.Joint Commissioner of Police
Greater Chennai, Nizarathipuram,
Gandhi Nagar, Police Officer Street, Binny
Road,
St. Thomas Mount,
Chennai - 600 016
12..The Member Secretary,
Chennai Metropolitan Development Authority
Thalamuthu Natarajan Maaligai',
No.1, Gandhi Irwin Road,
Egmore, Chennai - 600 008.
13.The Assistant Director
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WP No. 16614 of 2026
Director of Enforcement,
Chennai Zonal Office-I, Govt. of India,
Ministry of Finance,
No.2, Kushkumar Road,
BSNL Administrative Building,
5th and 6th Floor, Nungambakkam,
Chennai - 600 034.
..Respondent(s)
PRAYER: Writ Petition is filed under Article 226 of the Constitution of India
for issuance of a Writ of Declaring to direct the respondents 1 -3 to resume the
lands which stand vested with the 7th respondent and mortgaged to the 9th
respondent AMENDED AS Declaring the execution of the sale certificate dated
07.01.2026 registered as document no. 146/2026 on the file of SRO, Pallavaram
by the 6th respondent infavour of the 7th and registration of the said sale
certificate by the 10th Respondent as illegal and consequentially direct the
respondents 1-3 to resume the lands mentioned in ITEM 1,2 and 3 of schedule
II of the Mortgage Deed dated 08.01.2026 (executed by the 7th Respondent
infavour of the 9th Respondent represented by the 8th Respondent) registered as
Document No.159/2026 on the file of SRO Pallavaram. (PRAYER AMENDED
VIDE ORDER DATED 06.05.2026 MADE IN WMP.19700/2026 IN
WP.16614/2026.
For Petitioner(s): Mr.J.Vinoth
For Respondent(s): Mr.L.S.M.Hasan Fizal for R1 to R3 and R10
Additional Government Pleader
M/s.P. Veena Suresh for R12
ORDER
(Order of the Court was made by G.R.Swaminathan J.)
Ms.Anuradha, learned counsel takes notice for the 4 th Respondent. Mr.R.Mohan
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Ranganathan, learned counsel takes notice for the 8 th Respondent. Mr.B.A.Sujay
Prasanna, learned counsel takes notice for the 7th Respondent.
2. List this case on 27.05.2026.
(G.R.S.,J.) (V.L.N.,J.)
20-05-2026
GV/MSR
To
1. Government of Tamilnadu,
Rep. by the Secretary,
Revenue AND Disaster Management Department,
Land Reforms Wing,
Secretariat, Fort St George,
Chennai 600 009.
2. Commissioner of Land Reforms,
Ezhilagam, Chepauk,
Chennai - 600 005.
3. Assistant Commissioner (Land Reforms),
Villupuram District Collectorate,
Master Plan Complex, Villupuram - 605602
4. Ms Suganthi Educational Trust,
Rep. by its Managing Trustee,
Dr. Sujatha Balasubramanian,
Having its administrative office at
No.15, Corporation Colony,
Kodambakkam, Chennai 600 001.
5. Karur Vysya Bank Limited,
Registered and Central Office,
No. 20, Erode Road,
Vadivel Nagar, L.N.S., Karur 639 002
6. M/s. CFM Asset Reconstruction Pvt Ltd.,
1st floor, Wakefield House,
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Sprout Road, Ballard Estate,
Mumbai - 400 038.
7. Enrge Frontier Private Limited,
SF NO 104/1, N.M. Medu Naducombai PO,
Namakkal - 637404.
8. G Square Realtors Private Limited
Third Floor, Harrington Apartments,
Door No. 98, Harrington Road,
Chetpet, Chennai - 600 031.
9. Capri Global Capital Ltd,
502, Tower A, Peninsula Business Park,
Senapati Bapat Marg, Lower Parel,
Mumbai - 400013, Maharashtra, India
10.Sub-Registrar Office,
7th Main Road, New Colony,
Chromepet, Jameen Pallavaram,
Chennai-600 044.
11.Joint Commissioner of Police
Greater Chennai, Nizarathipuram,
Gandhi Nagar, Police Officer Street, Binny Road,
St. Thomas Mount,
Chennai - 600 016
12..The Member Secretary,
Chennai Metropolitan Development Authority
Thalamuthu Natarajan Maaligai',
No.1, Gandhi Irwin Road,
Egmore, Chennai - 600 008.
13.The Assistant Director
Director of Enforcement,
Chennai Zonal Office-I, Govt. of India,
Ministry of Finance,
No.2, Kushkumar Road,
BSNL Administrative Building,
5th and 6th Floor, Nungambakkam,
Chennai - 600 034.
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G.R.SWAMINATHAN J.
AND
V.LAKSHMINARAYANAN J.
GV/MSR
AND
WMP NO. 17864 OF 2026,WMP NO. 17867 OF 2026
20-05-2026
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