[Cites 0, Cited by 0]
Madras High Court
M.V. Omalingam vs Sitta on 20 May, 2026
CMP No. 13093 of 2026, etc.
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 20-05-2026
CORAM
THE HON'BLE MR.JUSTICE V. LAKSHMINARAYANAN
CMP No. 13093 of 2026, CMP NO. 13106 OF 2026, CMP NO. 13097 OF
2026, CMP NO. 13096 OF 2026, CMP NO. 13098 OF 2026, CMP NO.
13104 OF 2026, CMP NO. 13095 OF 2026, CMP NO. 13107 OF 2026
in
CMA SR NO. 83069 OF 2026, CMA SR NO. 83070 OF 2026, CMA SR
NO. 83071 OF 2026, CMA SR NO. 83072 OF 2026, CMA SR NO. 83073
OF 2026, CMA SR NO. 83074 OF 2026, CMA SR NO. 83075 OF 2026 and
CMA SR NO. 83076 OF 2026
1. M.V. Omalingam
S/o. Vaidyalingam and Gandhimathi,
No.153, Poraiyar Road,
Kottucherry,
Karaikal Town and Munsif
2. O. Savithri,
W/o. M.V. Omalingam,
No.153, Poraiyar Road,
Kottucherry,
Karaikal Town and Munsif
3. O. Krishnavelu,
S/o. M.V. Omalingam and Savithri,
No.153, Poraiyar Road,
Kottucherry,
Karaikal Town and Munsif
4. O. Pavithra,
S/o. M.V. Omalingam and Savithri,
No.153, Poraiyar Road,
Kottucherry,
Karaikal Town and Munsif
5. Minor O. Kandavelu,
S/o. M.V. Omalingam and Savithri,
Rep. by his father and Natural Guardian M.V.
Omalingam
No.153, Poraiyar Road,
Kottucherry,
Karaikal Town and Munsif
..Appellant(s)
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CMP No. 13093 of 2026, etc.
Vs
1. Sitta
D/o. Vaidyalingam,
No.5, Chellan Nagar,
Puducherry
2. Abirami
D/o.Vaidyalingam,
W/o. Ramesh
No.5, Chellan Nagar,
Puducherry
3. Saraswathi,
D/o.Vaidyalingam,
W/o. Ranjith Kumar
No.F-03, Sundar Apartments,
VGP Shanthi Nagar, Lakshmi Street,
Pallikaranai, Chennai 600 100
4. Union of India,
Rep.by its Chief Secretary of Puducherry
5. The District Registrar,
Puducherry
6. The District Collector,
Collectorate,
Karaikal
7. The Sub-Registrar,
Office of the Sub-Registrar,
Karaikal
8. The Sub Registrar,
Office of the Sub-Registrar,
Neravy/T.R.Pattinam,
Karaikal.
9. The Branch Manager,
Puduvai Bharathiyar Grama Bank,
Kottucherry,
Karaikal
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CMP No. 13093 of 2026, etc.
10.The District Collector,
Mayiladuthurai
11.The Additional Director (Mines)
Collectorate,
Paalpannaicherry,
Nagapattinam
12.The Revenue Divisional Officer,
Sirkazhi.
13.The Tahsildar,
Taluk office,
Tharangambadi,
Mayiladuthurai
14.The Sub-Registrar,
Office of the Sub-Registrar,
Tharangambadi,
Mayiladuthurai
15.The Branch Manager,
Karur Vysya Bank Ltd.,
Karaikal
16.The Branch Manager,
Indian Bank,
Karaikal
17.N. Shankar,
S/o. Nagarajan,
No.10, Vanjikara Street,
TR Pattinam,
Karaikal
18.The Sub Registrar,
Office of the Sub-Registrar,
Sembanar Koil,
Tharangambadi Taluk,
Mayiladuthurai.
19.Valavane Velmourougane,
S/o. Valavani Palanikumaran,
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CMP No. 13093 of 2026, etc.
No.12, Bharathiar Street,
Opp. To Electricity Department,
Karaikal.
20.Hindustan Petroleum Corporation Ltd.,
Represented by its Manager,
Having its Register office of Madurai
..Respondent(s)
PRAYER:
CMP No. 13093 of 2026:
To dispense with production of the original order and decretal order
dated 30.04.2026 in I.A.No.6 of 2026 in O.S.No.10 of 2026 on the file of the
District Court, Karaikal for the present and thus render justice.
CMP No. 13106 of 2026
To dispense with production of the original order and decretal order
dated 30.04.2026 in I.A.No.7 of 2026 in O.S.No.10 of 2026 on the file of the
District Court, Karaikal for the present and thus render justice.
CMP No. 13097 of 2026
To dispense with production of the original order and decretal order
dated 30.04.2026 in I.A.No.4 of 2026 in O.S.No.10 of 2026 on the file of the
District Court, Karaikal for the present and thus render justice.
CMP No. 13096 of 2026
To dispense with production of the original order and decretal order
dated 30.04.2026 in I.A.No.5 of 2026 in O.S.No.10 of 2026 on the file of the
District Court, Karaikal for the present and thus render justice.
CMP No. 13098 of 2026
To dispense with production of the original order and decretal order
dated 30.04.2026 in I.A.No.9 of 2026 in O.S.No.10 of 2026 on the file of the
District Court, Karaikal for the present and thus render justice.
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CMP No. 13093 of 2026, etc.
CMP No. 13104 of 2026
To dispense with production of the original order and decretal order
dated 30.04.2026 in I.A.No.11 of 2026 in O.S.No.10 of 2026 on the file of the
District Court, Karaikal for the present and thus render justice.
CMP No. 13095 of 2026
To dispense with production of the original order and decretal order
dated 30.04.2026 in I.A.No.10 of 2026 in O.S.No.10 of 2026 on the file of the
District Court, Karaikal for the present and thus render justice.
CMP No. 13107 of 2026
To dispense with production of the original order and decretal order
dated 30.04.2026 in I.A.No.8 of 2026 in O.S.No.10 of 2026 on the file of the
District Court, Karaikal for the present and thus render justice.
For Appellant(s): L.Palani Muthu
For Respondent(s): T.Saikrishnan
COMMON ORDER
These Civil Miscellaneous Petitions are hereby Ordered.
20-05-2026
Note:
Registry is directed to number the Civil Miscellaneous Appeals, if it is
otherwise in order.
RKP
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CMP No. 13093 of 2026, etc.
To
1. The District Judge, Karaikkal.
2. The District Registrar,
Puducherry.
3. The District Collector,
Collectorate, Karaikal.
4. The Sub-Registrar,
Office of the Sub-Registrar,
Karaikal.
5. The Sub Registrar,
Office of the Sub-Registrar,
Neravy/T.R.Pattinam,
Karaikal.
6. The Branch Manager,
Puduvai Bharathiyar Grama Bank,
Kottucherry, Karaikal.
7. The District Collector,
Mayiladuthurai.
8. The Additional Director (Mines)
Collectorate, Paalpannaicherry,
Nagapattinam.
9. The Revenue Divisional Officer,
Sirkazhi.
10.The Tahsildar,
Taluk office,
Tharangambadi,
Mayiladuthurai.
11.The Sub-Registrar,
Office of the Sub-Registrar,
Tharangambadi,
Mayiladuthurai.
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CMP No. 13093 of 2026, etc.
12.The Branch Manager,
Karur Vysya Bank Ltd.,
Karaikal.
13.The Branch Manager,
Indian Bank, Karaikal.
14.The Sub Registrar,
Office of the Sub-Registrar,
Sembanar Koil,
Tharangambadi Taluk, Mayiladuthurai.
15.Hindustan Petroleum Corporation Ltd.,
Represented by its Manager,
Having its Register office of Madurai.
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CMP No. 13093 of 2026, etc.
V. LAKSHMINARAYANAN.J.,
rkp
CMP No. 13093 of 2026, CMP NO. 13106 OF 2026, CMP NO. 13097 OF
2026, CMP NO. 13096 OF 2026, CMP NO. 13098 OF 2026, CMP NO.
13104 OF 2026, CMP NO. 13095 OF 2026, CMP NO. 13107 OF 2026
in
CMA SR NO. 83069 OF 2026, CMA SR NO. 83070 OF 2026, CMA SR
NO. 83071 OF 2026, CMA SR NO. 83072 OF 2026, CMA SR NO. 83073
OF 2026, CMA SR NO. 83074 OF 2026, CMA SR NO. 83075 OF 2026 and
CMA SR NO. 83076 OF 2026
20.05.2026
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