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D. Neegar Prince Giftson vs General Secretary Representing Church ...
2026 Latest Caselaw 2495 Mad

Citation : 2026 Latest Caselaw 2495 Mad
Judgement Date : 13 May, 2026

[Cites 0, Cited by 0]

Madras High Court

D. Neegar Prince Giftson vs General Secretary Representing Church ... on 13 May, 2026

                                                                       A No. 2147 of 2026


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                              DATED: 13-05-2026
                                                   CORAM
                                  THE HON'BLE MR.JUSTICE N.SENTHILKUMAR
                                               A No. 2147 of 2026

                      D. Neegar Prince Giftson
                      S/o.Mr.Durairaj,
                      Diocesan Council Member,
                      Member of St.Thomas Church, Vambar Pastorate,
                      CSI Thoothukudi Nazareth Diocses, No.13, A/5D,
                      Innasiyarpuram, Thoothukudi 628 002.
                                                                               ..Applicant(s)
                                                      Vs
                      1. General Secretary Representing Church of
                         South India and 11 others
                         CSI Synod Secretariat, CSI Centre, No.5,
                         Whites Road,
                         Royapettah, Chennai 600 014.
                      2. Moderator Commissary/Bishop Incharge
                         The CSI Thoothukudi Nazareth Diocese,
                         No.100
                         Beach Road, Caldwell School Campus,
                         Thoothukudi 628 001.

                      3. SDK Rajan alias Gnanaraj
                         Lay Secretary,
                         The CSI Thoothukudi Nazareth Diocese, 100
                         Beach Road, Caldwell School Campus,
                         Thoothukudi 628 001.

                      4. DKM Johnson David
                         Treasurer,
                         The CSI Thoothukudi Nazareth Diocese, 100
                         Beach Road,
                         Caldwell School Campus,
                                                                            __________
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                                                                       A No. 2147 of 2026


                           Thoothukudi 628 001.

                      5. Rev.Moses Jebaraj
                         Vice Chairman, the CSI Thoothukudi Nazareth
                         Diocese

                      6. Rev.DGA Thomas
                         Clerical Secretary

                      7. J.Jebachandran
                         S/o.Jesudasan, Auditor,
                         Diocesan Council Member
                         Bryant Nagar Pastorate,
                         Executive Member,
                         The CSI Thoothukudi Nazareth Diocese,
                         27/8/1,
                         Kamarajar Street,
                         Thoothukudi 628 003.

                      8. S.Mamallan
                         S/o.Mr.Samraj,
                         Diocesan Council Member
                         Nazareth Pastorate,
                         Executive Member,
                         The CSI Thoothukudi Nazareth Diocese,
                         No.12, Hospital Road,
                         Nazareth 628 617.

                      9. A.Subash
                         Diocesan Council Member,
                         Kadatchapuram Pastorate
                         Executive Member,
                         The CSI Thoothukudi Nazareth Diocese,
                         No.16/96, Church Street,
                         Kadachapuram Village,
                         Thoothukudi 628 702.

                      10.Mohanraj Arumainayagam

                                                                            __________
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                                                                               A No. 2147 of 2026


                           Diocesan Council Member,
                           Polpettai Pastorate,
                           Synod Member, CSI Synod,
                           160D/36, Kurinji Nagar, 5th Street,
                           Thoothukudi 628 002.

                      11.S.Arul Mayer
                         S/o.Sam Devasagayam,
                         Diocesan Council Member,
                         Kongarayakurichi Pasttorate,
                         Executive Member,
                         The CSI Thoothukudi Nazareth Diocese,
                         No.3/96, Church Street, Kongarayakurichi,
                         Thoothukudi District 628 619.

                      12.K.Arul Raja
                         S/o.S.Ganaraj Koilpillai,
                         Docesan Council Member,
                         Christianagaram Pastorate,
                         Executive Member,
                         The CSI Thoothukudi Nazareth Diocese,
                         Church Street, Christianagaram,
                         Udangudi 628 203.

                                                                                    ..Respondent(s)

                     Prayer: Application filed under Order XIV Rule 8 and Order III Rule 1 of
                     Original Side Rules r/w Clause 12 of Letters Patent, to grant leave to sue
                     against the Respondents 2-12/Defendants 2-12 in the above suit before
                     this Court.
                                  For Applicant(s):        Mr.J.Ravindran, Sr. Counsel
                                                           for M/S.M.Sneha
                                                           Viswesh K

                                  For Respondent(s):


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                                                                                             A No. 2147 of 2026


                                                                ORDER

Mr.J.Ravindran, learned senior counsel, in his leave application

took the attention of this Court through the orders passed by this Court in

O.S.No.247 of 2024 dated 10.01.2025, where the Division Bench of this

Court has passed the following order.

“6. Since this Court has now appointed a retired Judge of this Court as administrator, there shall not be any suit or the proceedings before any Subordinate Court interfering with the smooth functioning of the Hon’ble Administrator as per this Order.”

2. In view of the above, the Subordinate Courts lack jurisdiction

pursuant to the orders of this Court. Hence, this application seeking leave

to sue is ordered.

3. Registry is directed to number the suit, if it is otherwise in order

and list the same for admission on 14.05.2026.

13-05-2026 Index: Yes/No Speaking/Non-speaking order Neutral Citation: Yes/No

ars

__________

https://www.mhc.tn.gov.in/judis

To

1. General Secretary Representing Church of South India and 11 others CSI Synod Secretariat, CSI Centre, No.5, Whites Road, Royapettah, Chennai 600 014.

2. Moderator Commissary/Bishop Incharge The CSI Thoothukudi Nazareth Diocese, No.100 Beach Road, Caldwell School Campus, Thoothukudi 628 001.

3. SDK Rajan alias Gnanaraj Lay Secretary, The CSI Thoothukudi Nazareth Diocese, 100 Beach Road, Caldwell School Campus, Thoothukudi 628 001.

4. DKM Johnson David Treasurer, The CSI Thoothukudi Nazareth Diocese, 100 Beach Road, Caldwell School Campus, Thoothukudi 628 001.

5. Rev.Moses Jebaraj Vice Chairman, the CSI Thoothukudi Nazareth Diocese

6. Rev.DGA Thomas Clerical Secretary

7. J.Jebachandran S/o.Jesudasan, Auditor, Diocesan Council Member Bryant Nagar Pastorate, Executive Member, The CSI Thoothukudi Nazareth Diocese, 27/8/1, Kamarajar Street, Thoothukudi 628 003.

8. S.Mamallan S/o.Mr.Samraj, Diocesan Council Member

__________

https://www.mhc.tn.gov.in/judis

Nazareth Pastorate, Executive Member, The CSI Thoothukudi Nazareth Diocese, No.12, Hospital Road, Nazareth 628 617.

9. A.Subash Diocesan Council Member, Kadatchapuram Pastorate Executive Member, The CSI Thoothukudi Nazareth Diocese, No.16/96, Church Street, Kadachapuram Village, Thoothukudi 628 702.

10.Mohanraj Arumainayagam Diocesan Council Member, Polpettai Pastorate, Synod Member, CSI Synod, 160D/36, Kurinji Nagar, 5th Street, Thoothukudi 628 002.

11.S.Arul Mayer S/o.Sam Devasagayam, Diocesan Council Member, Kongarayakurichi Pasttorate, Executive Member, The CSI Thoothukudi Nazareth Diocese, No.3/96, Church Street, Kongarayakurichi, Thoothukudi District 628 619.

12.K.Arul Raja S/o.S.Ganaraj Koilpillai, Docesan Council Member, Christianagaram Pastorate, Executive Member, The CSI Thoothukudi Nazareth Diocese, Church Street, Christianagaram, Udangudi 628 203.

__________

https://www.mhc.tn.gov.in/judis

N.SENTHILKUMAR, J.

ars

13-05-2026

__________

https://www.mhc.tn.gov.in/judis

 
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