[Cites 1, Cited by 0]
Madras High Court
R. Parvathi Raj vs Additional Chief Secretary To ... on 12 March, 2026
Author: R. Suresh Kumar
Bench: R. Suresh Kumar
W.M.P.No.24239 of 2024
in W.P.No.22249 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 12.03.2026
CORAM :
THE HONOURABLE MR.JUSTICE R. SURESH KUMAR
AND
THE HONOURABLE MR.JUSTICE N. SENTHILKUMAR
W.M.P.No.24239 of 2024 in W.P.No.22249 of 2024
1. R. Parvathi Raj
2. K.Mohammed Bilal
3. R.Kaliyamoorthy
4. S.Anandapirabu
5. N.Saranya
6. M.G.Manimaran
7. P.Koppanamalai
8. A.Chitrakala
9. S.Sathanadevi
10. D.Ramachandran
11. A.Veluchamy .. Petitioners
Vs.
1. Additional Chief Secretary to Government
Animal Husbandry, Welfare Department
Secretariat, Fort St. George, Chennai – 9.
2. The Secretary to Government
Human Resources and Management Department
Secretariat, Fort St. George, Chennai – 9.
3. The Director of Animal Husbandry and Veterinary Services
Veterinary Hospital Campus, Nandanam
Chennai – 35.
4. The Additional Director
Veterinary Services
Office of the Directorate of Animal Husbandry
and Veterinary Services, Veterinary Hospital Campus
Nandanam, Chennai – 35.
5. V.Sasikumar
Page 1 of 7
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W.M.P.No.24239 of 2024
in W.P.No.22249 of 2024
6. P.Sivakumar
7. S.Prakash Kumar
8. K.Kalanidhi
9. M.Mangai
10. B.Manokaran
11. K.Vijayakumar
12. M.Thangaraju
13. M.Lally
14. R.Bhuvaneswari
15. A.Sivasankari
16. K.Malathi
17. G.Selvarani
18. K.Akila
19. A.Abdul Jaffer
20. D.Manimegalai
21. I.David Daniel
22. P.Selvi
23. S.Revathi
24. R.Eswari
25. N.Vanitha
26. K.Amuthavalli
27. K.Gopi
28. R.Dineshkumar
29. T.Sakthi
30. E.Mohana
31. M.Suguna
32. S.Alamelumangai
33. S.M.Y.Kaadhar Hussain
34. N. Thangapandian
35. K.P.A. Nalla Mohamed
36. S.P. Vasuki
37. K. Selvam
38. P. Annalakshmi
39. S. Deventhiran
40. N. Kala,
41. V. Vimala
42. C. Selvi
43. S. Tamilrasi
44. S. Vijayalakshmi
45. R. Tamilselvi
46. K.V. Veeramurugeswari
47. G. Yamuna
48. K. Karpagamani
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W.M.P.No.24239 of 2024
in W.P.No.22249 of 2024
49. K.Jamesvictor
50. T.Balamurugan
51. A.Annamalai,
52. K.Ravichandran
53. T.Santhana Vel
54. R.Sethupathi
55. J.Dhayanithi
56. K.Vimala
57. S.Jeyalakshmi
58. S.Nagarajulu
59. T.R.S.Arjun
60. S.Manivannan
61. A.T. Rajendran
62. B.Jeya
63. S.Sarasaal
64. B.Muthurathinam
65. T.Arivalagan
66. P. Ramesh
67. M. Dhanabakkiam
68. C. Sreenivasan
69. P. Sathish Kumar
70. A. Sivashanmugam Assistant
71. N. Periasamy
72. S. Ganapathy Ram
73. C. Chandrabose
74. P. Raja
75. P. Gokul Govindaraj
76. V. Parasuraman
77. G.Murugaraja
78. R.Jeganathan
79. N.Lakshmanan
80. S. Sridharan
81. R.N. Sangaralingam Assistant
82. N. Ramachandrasekar
83. K.D. Sathyamoorthy
84. R. Kumar
85. M. Veeramanikandan
86. D. Dhanam
87. R. Sivakumar
88. G. Lakshmi Narayanan
89. V. Venkatesan
90. P. Thilak
91. A. Hariharan
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W.M.P.No.24239 of 2024
in W.P.No.22249 of 2024
92. D. Mohanambal
93. R. Jegadeesan
94. K. Ramesh
95. M. Chitra
96. D. Kathiresan
97. M. Neelapillai
98. R. Kamalaveni
99. P. Amutha
100. C. Asia Parveen
101. N. Vijayalakshmi
102. V. Muthukumaran
103. R. Kavitha
104. N. Kalpana
105. A. Muthukumar
106. R. Muthukrishnan
107. S. Kavitha
108. R. Murugan
109. M.Sanjeevirajan
110. N. Kamala
111. S.Srithar
112. K.M.Ashwinkumar
113. R.Latha
114. A.Chitralekha .. Respondents
Prayer: Petition filed under Article 226 of the Constitution of India,
to issue an order of ad-interim stay, staying the operation of the
impugned seniority list bearing Na.Ka.No.2306/R1/2024-1, dated
18.07.2024, issued by the third respondent and the consequential
panel for the post of Superintendents for the year 2024 vide
Na.Ka.No.2306/R1/2024, dated 25.07.2024 issued by the fourth
respondent pending disposal of the writ petition.
For the Petitioners : Mr.K.Krishnamoorthy
For the Respondents : Mr.E.Veda Bagath Singh
Special Government Pleader
for R1 to R4
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W.M.P.No.24239 of 2024
in W.P.No.22249 of 2024
ORDER
(Order of the Court was made by R.SURESH KUMAR, J.)
It is stated by Mr.K.Krishnamoorthy, learned counsel for the
petitioners, that the petitioners have given instructions to him to
withdraw W.M.P.No.24239 of 2024.
2. Recording the same, W.M.P.No.24239 of 2024 is dismissed
as withdrawn. No costs.
3. Post W.P.No.22249 of 2024 for hearing in the usual course.
(R.S.K., J.) (N.S., J.)
12.03.2026
Speaking Order/Non-Speaking Order
Neutral Citation:Yes/No
Internet:Yes/No
Index:Yes/No
(drm)
To:
1. Additional Chief Secretary to Government
Animal Husbandry, Welfare Department
Secretariat, Fort St. George, Chennai – 9.
2. The Secretary to Government
Human Resources and Management Department
Secretariat, Fort St. George, Chennai – 9.
3. The Director of Animal Husbandry and Veterinary Services
Veterinary Hospital Campus, Nandanam, Chennai – 35.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/03/2026 01:33:04 pm )
4. The Additional Director
Veterinary Services
Office of the Directorate of Animal Husbandry
and Veterinary Services, Veterinary Hospital Campus
Nandanam, Chennai – 35.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/03/2026 01:33:04 pm )
R. SURESH KUMAR, J.
AND
N. SENTHILKUMAR, J.
(drm)
12.03.2026
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/03/2026 01:33:04 pm )
