[Cites 1, Cited by 0]
Madras High Court
Dr.Surya Sivanesan vs The President on 23 February, 2026
Author: P.T.Asha
Bench: P.T. Asha
WP No. 356 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 23-02-2026
CORAM
THE HON'BLE MS. JUSTICE P.T. ASHA
WP No. 356 of 2025
Dr.Surya Sivanesan
S/o. Sivanesa Rangasamy,
15, A.G.Thangavathi Nagar,
Vannarapalayam,
Cuddalore - 607 001.
..Petitioner(s)
Vs
1. The President,
National Medical Commission,
(undergraduate Medical Education Board)
Pocket - 14, Sector -8,
Dwarka Phase -1,
New Delhi - 110 077.
2. The President
Tamil Nadu Medical Council,
No. 959 And 960 Poonamallee High Road,
Purasaiwakka,
Chennai - 600 084.
3. The Registrar,
Uttarakhand Medical Council,
Room No. 68, Director General, Medical Health
And Fw
Uttarakhand, Sahastradhara Road,
Near Rajeev Gandhi Play Ground,
Gujrara, Dehradum,
Brahmawala,
Uttarakhand - 248 001.
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WP No. 356 of 2025
4. The Principal And Dean,
Gautam Buddha Chikitsa Mahavidyalaya
Subhartipuram, Phase Ii, Nh 72, Jhajra,
Chakrata Road,
Dehradun, Uttarakhand - 248 007.
5. The Principal
Government Doon Medical College Hospital,
New Road, Race Course, Dehradun,
Uttarakhand 248 001.
..Respondent(s)
Prayer: Writ petition filed under Article 226 of the Constitution of India praying
for issuance of a writ of Certiorarified Mandamus Call for the records and quash
the proceedings of the 3rd respondent in is No.U.K.M.C/2024-25/3333
Dehradun dated 20.11.2024 and thereby relieving the petitioner immediately
from undergoing clinical clerkship with the 5th respondent and consequently
directing the 2nd respondent to register the petitioner as Permanent Medical
Practitioner with Tamil Nadu Medical Council and Passing such further or other
orders as are deemed fit and proper in the circumstances of the case and thus
render justice.
For Petitioner(s): Mr.D. Baskar
For Respondent(s): Mr. U. Baranidharan, Standing Cousnel
For R2
Not ready in notice - R1, R3 To R5
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WP No. 356 of 2025
ORDER
The learned counsel for the petitioner seeks permission of this Court to
withdraw the above Writ Petition and he has also made an endorsement to that
effect.
2. In view of the submission and endorsement made by the learned
counsel for the petitioner, this Writ Petition is dismissed as withdrawn. No
costs.
23-02-2026
Index: Yes/No
Speaking/Non-speaking order
Neutral Citation: Yes/No
SHR
Note:- Issue Order Copy on 24.02.2026.
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To
1. The President,
National Medical Commission,
(undergraduate Medical Education Board)
Pocket - 14, Sector -8,
Dwarka Phase -1,
New Delhi - 110 077.
2. The President
Tamil Nadu Medical Council,
No. 959 And 960 Poonamallee High Road,
Purasaiwakka,
Chennai - 600 084.
3. The Registrar,
Uttarakhand Medical Council,
Room No. 68, Director General, Medical Health
And Fw
Uttarakhand, Sahastradhara Road,
Near Rajeev Gandhi Play Ground,
Gujrara, Dehradum,
Brahmawala,
Uttarakhand - 248 001.
4. The Principal And Dean,
Gautam Buddha Chikitsa Mahavidyalaya
Subhartipuram, Phase Ii, Nh 72, Jhajra,
Chakrata Road,
Dehradun, Uttarakhand - 248 007.
5. The Principal
Government Doon Medical College Hospital,
New Road, Race Course, Dehradun,
Uttarakhand 248 001.
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P.T.ASHA J.
SHR
23-02-2026
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