Citation : 2026 Latest Caselaw 651 Mad
Judgement Date : 23 February, 2026
WP(MD). No.4730 of 2024
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
Dated : 23.02.2026
CORAM
THE HONOURABLE MR. JUSTICE B.PUGALENDHI
WP(MD)No.4730 of 2024
and
WMP(MD)Nos.4551, 4552 and 4553 of 2024
G.Jeyasankar ... Petitioner
Vs
1. The Union of India,
Rep. by its Secretary,
Ministry of Port, Shipping and Waterways,
Paivahan Bhawan No.1,
Parliament Street,
New Delhi - 110 001.
2. The Director,
Ministry of Home Affairs,
(Department of Personnel and Administrative
Reforms),
5th Floor, Sardarpatel Bhavan,
New Delhi.
3. The Director,
Ministry of Personnel, Public Grievance
and Pension,
(Department of Personnel and Training),
North Block,
New Delhi - 110 001.
1/8
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WP(MD). No.4730 of 2024
4. The Chairman,
V.O. Chidambaranar Port Authority,
(Previously Called as Tuticorin Port
Trust / V.O. Chidambaranar Port Trust),
Administrative Office,
Harbour Estate,
Tuticorin – 629 004.
5. The Deputy Conservator,
V.O. Chidambaranar Port Authority,
(Previously Called as Tuticorin Port
Trust / V.O. Chidambaranar Port Trust),
Administrative Office,
Harbour Estate,
Tuticorin – 629 004.
6. The Secretary,
Representing the Board of Trustees,
The V.O. Chidambaranar Port Authority,
(Previously Called as Tuticorin Port
Trust / V.O. Chidambaranar Port Trust)
Administrative Office,
Harbour Estate,
Tuticorin – 629 004.
7. The V.O.Chidambaranar Port Authority,
(Previously Called as Tuticorin Port Trust / V.O.
Chidambaranar Port Trust),
Represented by its Chairman,
Administrative Office,
Harbour estate,
Tuticorin – 629 004.
8. The Board of Trustees,
The V.O. Chidambaranar Port Authority,
(Previously Called as Tuticorin Port
Trust / V.O. Chidambaranar Port Trust),
Represented by its Chairman,
2/8
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WP(MD). No.4730 of 2024
Tuticorin – 629 004.
9. The Departmental Promotion Committee (DPC),
Represented by its Executive Engineer,
V.O. Chidambaranar Port Authority,
(Previously Called as Tuticorin Port Trust /
V.O. Chidambaranar Port Trust)
Administrative Office,
Harbour Estate,
Tuticorin – 629 004.
10. Jesudoss Livingston. G,
S/o. Gnana Varistano,
Employment No.2888,
Safety Inspector,
Port Fire Service,
V.O. Chidambaranar Port Authority,
(Previously Called as Tuticorin port Trust
C.O.Chidambaranar Port Trust),
Administrative Office,
Harbour Estate,
Tuticorin – 629 004. ... Respondents
Writ Petition filed under Article 226 of the Constitution of India,
praying this Court to issue a Writ of Certiorarified Mandamus, to call for
the records relating to the impugned confirmation order of the Minutes of
proceedings of Meeting No.1 of 2009-2010 of the 6th respondent dated
03.08.2009 through Agenda Item No.1 vide File No.s-1/2/2009-10/BD in
respect of the Agenda Item No.17 of the impugned Minutes of
proceedings of ordinary Meeting No.1 of 2009-2010 of 8th respondent /
3/8
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WP(MD). No.4730 of 2024
Board of Trustees dated 05.06.2009 singed by the 4th respondent and
quash the same as illegal, arbitrary, unconstitutional, unjust, unfair,
against the principle of natural justice and in violation of the office
memorandum of the 3rd respondent in F.No.14034/1/2012-Estt.(D) dated
26.07.2012 and consequently direct the respondents 4, 5, 7 and 9 to
promote the petitioner to the post of Assistant Fire Officer (Class-III) on
par with his immediate junior/10th respondent/G.Jesudoss Livingston by
considering his representation dated 08.02.2024 and also by taking into
consideration of his seniority as well as based on communal roster
method.
For Petitioner : Mr.R.Suresh Kumar,
For R1 : Mr.Karthikeya Venkatachalapathy
Central Govt. Standing Counsel
For R4 to R9 : Mr.N.Dilipkumar
For R10 : No appearance
ORDER
The learned counsel appearing for the petitioner has circulated a
letter dated 20.02.2026 to the Registrar (Judicial) for withdrawing this
writ petition.
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2. Based on the letter dated 20.02.2026, this writ petition is
dismissed as withdrawn. No costs. Consequently, connected
miscellaneous petitions are closed.
23.02.2026 ogy Index : Yes / No. Internet: Yes / No. NCCC : Yes / No.
To
1. The Secretary, Ministry of Port, Shipping and Waterways, Paivahan Bhawan No.1, Parliament Street, New Delhi - 110 001.
2. The Director, Ministry of Home Affairs, (Department of Personnel and Administrative Reforms), 5th Floor, Sardarpatel Bhavan, New Delhi.
3. The Director, Ministry of Personnel, Public Grievance and Pension, (Department of Personnel and Training), North Block, New Delhi - 110 001.
4. The Chairman,
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V.O. Chidambaranar Port Authority, (Previously Called as Tuticorin Port Trust / V.O. Chidambaranar Port Trust), Administrative Office, Harbour Estate, Tuticorin – 629 004.
5. The Deputy Conservator, V.O. Chidambaranar Port Authority, (Previously Called as Tuticorin Port Trust / V.O. Chidambaranar Port Trust), Administrative Office, Harbour Estate, Tuticorin – 629 004.
6. The Secretary, Representing the Board of Trustees, The V.O. Chidambaranar Port Authority, (Previously Called as Tuticorin Port Trust / V.O. Chidambaranar Port Trust) Administrative Office, Harbour Estate, Tuticorin – 629 004.
7. The V.O.Chidambaranar Port Authority, (Previously Called as Tuticorin Port Trust / V.O. Chidambaranar Port Trust), Represented by its Chairman, Administrative Office, Harbour estate, Tuticorin – 629 004.
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8. The Board of Trustees, The V.O. Chidambaranar Port Authority, (Previously Called as Tuticorin Port Trust / V.O. Chidambaranar Port Trust), Represented by its Chairman, Tuticorin – 629 004.
9. The Departmental Promotion Committee (DPC), Represented by its Executive Engineer, V.O. Chidambaranar Port Authority, (Previously Called as Tuticorin Port Trust / V.O. Chidambaranar Port Trust) Administrative Office, Harbour Estate, Tuticorin – 629 004.
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B.PUGALENDHI, J.
ogy
23.02.2026
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