Rajamani vs Chinnamoorthy Ammal (Died)
2026 Latest Caselaw 2299 Mad

Madras High Court

Rajamani vs Chinnamoorthy Ammal (Died) on 30 April, 2026

SA No. 691 of 2025

IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 30-04-2026 CORAM THE HON'BLE MR.JUSTICE S. SOUNTHAR SA No. 691 of 2025 AND SA NO. 830 OF 2025

1. Rajamani S/o.Veerappa Gounder, Aurovile Centre, Kuyilapalayam Village, Bommaiyarpalayam Madura, Vanur Tk, Villupuram Dist.

2. Mangavaram W/o.Murugan, Aurovile Centre, Kuyilapalayam Village, Bommaiyarpalayam Madura, Vanur Tk, Villupuram Dist.

..Appellant(s) Vs

1. Chinnamoorthy Ammal (Died)

1. Felix Gabriel Mark, S/o.Vedhamanickam, Kothambakkam Village, Villupuram Dist.

2. Murugaiyan S/o.Muthuvel, Aurovile Centre, Kuyilapalayam Village, Bommaiyarpalayam Madura, Vanur Tk, Villupuram Dist.

3. Vijayan S/o.Muthuvel, Aurovile Centre, Kuyilapalayam Village, Bommaiyarpalayam Madura, Vanur Tk, Villupuram Dist.

4. Sudha W/o.Jayapragasam, Aurovile Centre, Kuyilapalayam Village, Bommaiyarpalayam Madura, Vanur Tk, Villupuram Dist.

5. Janakiraman S/o.Kannaiya Gounder, Kuyilapalayam Village, Bommaiyarpalayam Madura, Vanur Tk, Villupuram Dist. Present at No.36, 3rd Cross St,

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Mohan Nagar, Puducherry, Rep.by Power agent Kothandaraman, S/o.Mahadeva Gounder, Kunnam Village, Vanur Tk, Villupuram Dist.

6. Ranga Reddy S/o.Induppuri Gopalakrishna Reddy, No.3A, Raja Garden, Kottivakkam, Chennai 41.

..Respondent(s)

Ranga Reddy, S/o. Induppuri Gopalakrishna Reddy, Residing at No.3A, Raja Garden, Kottivakkam, Chennai -600 041.

..Appellant(s) Vs

1. Janakiraman, S/o.Kannaiah Gounder, Residing at Kuilampalayam Village, Bommaiyarpalyam Madura Vanur Taluk, Presently residing at No.36, 3rd Cross Street, Mohan Nagar, Rep. by its Power agent Kothandaraman, S/o.Mahadeva Gounder, Residing at Kunnam Village, Vanur Taluk, Villupuram District.

2. Rajamani, S/o.Veerappa Kounder, Residing at Auroville Centre, Kuilampalayam Village, Bommaiyarpalyam Madura Vanur Taluk, Villupuram District.

Chinnamoorthy Ammal (Died)

3. Felix Gabriel Marx, S/o.Vedamanickam, Residing at Kothambakkam Village, Villupuram District.

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4. Murugaiyan, S/o.Muthuvel, Residing at No.102/2 Auroville Main Road, Bommaiyarpalyam Village, Vanur Taluk, Villupuram District.

5. Mangavaram, W/o.Murugan, Residing at No.102/2 Auroville Main Road, Bommaiyarpalyam Village, Vanur Taluk, Villupuram District.

6. Vijayan, S/o.Muthuvel, Residing at No.102/2 Auroville Main Road, Bommaiyarpalyam Village, Vanur Taluk, Villupuram District.

7. Sudha, W/o.Jayapraksh, Residing at No.102/2 Auroville Main Road, Bommaiyarpalyam Village, Vanur Taluk, Villupuram District.

..Respondent(s)

For Appellant(s): N.Suresh

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Order

The learned counsel for the appellant in S.A.No.691 of 2025 submitted

that the third respondent / Vijayan died and he seeks time to take steps. He also

seeks time to take steps to serve the unserved respondents.

2. List the matter on 12.06.2026.

3. The interim order already granted by this Court is extended till then.

30-04-2026 Index: Yes/No Speaking/Non-speaking order Neutral Citation: Yes/No

GSK

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To

1. Chinnamoorthy Ammal (Died)

1. Felix Gabriel Mark, S/o.Vedhamanickam, Kothambakkam Village, Villupuram Dist.

2. Murugaiyan S/o.Muthuvel, Aurovile Centre, Kuyilapalayam Village, Bommaiyarpalayam Madura, Vanur Tk, Villupuram Dist.

3. Vijayan S/o.Muthuvel, Aurovile Centre, Kuyilapalayam Village, Bommaiyarpalayam Madura, Vanur Tk, Villupuram Dist.

4. Sudha W/o.Jayapragasam, Aurovile Centre, Kuyilapalayam Village, Bommaiyarpalayam Madura, Vanur Tk, Villupuram Dist.

5. Janakiraman S/o.Kannaiya Gounder, Kuyilapalayam Village, Bommaiyarpalayam Madura, Vanur Tk, Villupuram Dist. Present at No.36, 3rd Cross St, Mohan Nagar, Puducherry, Rep.by Power agent Kothandaraman, S/o.Mahadeva Gounder, Kunnam Village, Vanur Tk, Villupuram Dist.

6. Ranga Reddy S/o.Induppuri Gopalakrishna Reddy, No.3A, Raja Garden, Kottivakkam, Chennai 41.

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S.SOUNTHAR J.

GSK

and SA NO. 830 OF 2025

30-04-2026

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