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Mahalakshmi vs Saravanakumar
2026 Latest Caselaw 2284 Mad

Citation : 2026 Latest Caselaw 2284 Mad
Judgement Date : 30 April, 2026

[Cites 0, Cited by 0]

Madras High Court

Mahalakshmi vs Saravanakumar on 30 April, 2026

CMP No. 11354 of 2026

IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 30-04-2026 CORAM THE HON'BLE MRS.JUSTICE N. MALA CMP No. 11354 of 2026 IN AS NO. 496 OF 2026

1. Mahalakshmi W/o.Late Palani, No.1/207A, Chinna St, Dharanivaragapuram Village, Murugampattu Post, Tiruttani Tk, Thiruvallur Dist 631 209.

2. P. Karthikeyan S/o.late Palani, No.6/19, Kambar St, Subramani Nagar, Tiruttani Byepass Road, Tiruttani 631 209

3. Visalakshi W/o.late Venkatesan,

Big St, Dharanivaragapuram Village, Murugampattu Post, Tiruttani Tk, Thiruvallur Dist 631 209

4. Anitha W/o.P.Karthikeyan, No.6/19, Kambar St, Subramani Nagar, Tiruttani Byepass Road, Tiruttani 631 209. 2nd and 4th appellants / defendants at present res.at No.109, 2nd Floor, NM Road, Avadi, Chennai 54.

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..Appellant(s) Vs

1. Saravanakumar S/o.late palani, No.6, 15th St, J.B.Estate, Avadi, Thiruvallur Dist.

2. Purushothaman S/o.late Palani, No.6, 15th St, J.B.Estate, Avadi, Thiruvallur Dist.

..Respondent(s)

1. Mahalakshmi W/o.Late Palani, No.1/207A, Chinna St, Dharanivaragapuram Village, Murugampattu Post, Tiruttani Tk, Thiruvallur Dist 631 209.

2. P. Karthikeyan S/o.late Palani, No.6/19, Kambar St, Subramani Nagar, Tiruttani Byepass Road, Tiruttani 631 209

3. Visalakshi W/o.late Venkatesan,

Big St, Dharanivaragapuram Village, Murugampattu Post, Tiruttani Tk, Thiruvallur Dist 631 209

4. Anitha W/o.P.Karthikeyan, No.6/19, Kambar St, Subramani Nagar, Tiruttani Byepass Road, Tiruttani 631 209. 2nd and 4th appellants / defendants at present res.at No.109, 2nd Floor, NM Road, Avadi, __________ Page2 of 5 https://www.mhc.tn.gov.in/judis

Chennai 54.

..Petitioner(s) Vs

1. Saravanakumar S/o.late palani, No.6, 15th St, J.B.Estate, Avadi, Thiruvallur Dist.

2. Purushothaman S/o.late Palani, No.6, 15th St, J.B.Estate, Avadi, Thiruvallur Dist.

..Respondent(s)

To stay the operation judgment and decree dated 24.10.2025 in OS.No. 285/2021 on the file of I Additional Session Court Judge Tiruvallur.

To set aside the Judgment and Decree of the Honble I Additional district and Session Judge at Thiruvallur dated 24.10.2025 on his file and made in OS.No. 285/2021 and to pass such further or other orders as this Honble Court.

For Appellant(s): R.Rangarajan R.Sathiyaraj D.Gunasekar P.Pradeep M.S.Manikandan

For Respondent(s):

Order

Notice to the respondents through Court as well as privately returnable by

19.06.2026.

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2.Post the matter on 19.06.2026. There shall be an order of interim stay

of passing of final decree alone, till then.

30-04-2026 Internet: Yes AP

__________ Page4 of 5 https://www.mhc.tn.gov.in/judis

N.MALA J.

AP

IN AS NO. 496 OF 2026

30-04-2026

__________ Page5 of 5 https://www.mhc.tn.gov.in/judis

 
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