Kuppusamy vs Thirunavukarasu
2026 Latest Caselaw 2083 Mad

Madras High Court

Kuppusamy vs Thirunavukarasu on 21 April, 2026

CRP No. 2279 of 2026

IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 21-04-2026 CORAM THE HON'BLE MRS.JUSTICE N. MALA CRP No. 2279 of 2026 AND CMP NO. 10147 OF 2026

1. Kuppusamy S/o Ramanaa Gounder, No 33, Ulagapuram, Ganipalayam, Thenmugam Vellode Village, Perundurai TK, Erode Dt.

2. Jagadeeshkumar S/o. Kuppusamy, No. 21-A, Ulagapuram, Ganipalayam, Thenmugam Vellode Village, Perundurai TK, Erode Dt.

3. Govindarasu S/o. Kuppusamy, No 33, Ulagapuram, Ganipalayam, Thenmugam Vellode Village, Perundurai TK, Erode Dt.

..Petitioner(s) Vs

1. Thirunavukarasu S/o Duraisamy, PRS Road, Periyar Nagar, Mugasipidariur, Perundurai Tk, Erode Dist.

2. Duraisamy

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S/o LAte Muthusamy Gounder, PRS Road, Periyar Nagar, Mugasipidariur, Perundurai Tk, Erode Dist.

3. Gunasundari W/o. Kolandasamy, Vadapalani, Arachalur Village, Modakkurichi Taluk, Erode District.

4. Rukmani W/o. V.M.Ramasamy, Vellamuthugoundenvalasu, Thenmugam Vellode Village, Perundurai Taluk, Erode District.

5. Samithal W/o. Karuppanna Gounder, Vadapalani, Arachalur Village, Modakkurichi Taluk, Erode District. Neelavathi (Died)

..Respondent(s)

1. Kuppusamy S/o Ramanaa Gounder, No 33, Ulagapuram, Ganipalayam, Thenmugam Vellode Village, Perundurai TK, Erode Dt.

2. Jagadeeshkumar S/o. Kuppusamy, No. 21-A, Ulagapuram, Ganipalayam,

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Thenmugam Vellode Village, Perundurai TK, Erode Dt.

3. Govindarasu S/o. Kuppusamy, No 33, Ulagapuram, Ganipalayam, Thenmugam Vellode Village, Perundurai TK, Erode Dt.

..Appellant(s) Vs

1. Thirunavukarasu S/o Duraisamy, PRS Road, Periyar Nagar, Mugasipidariur, Perundurai Tk, Erode Dist.

2. Duraisamy S/o LAte Muthusamy Gounder, PRS Road, Periyar Nagar, Mugasipidariur, Perundurai Tk, Erode Dist.

3. Gunasundari W/o. Kolandasamy, Vadapalani, Arachalur Village, Modakkurichi Taluk, Erode District.

4. Rukmani W/o. V.M.Ramasamy, Vellamuthugoundenvalasu, Thenmugam Vellode Village, Perundurai Taluk, Erode District.

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5. Samithal W/o. Karuppanna Gounder, Vadapalani, Arachalur Village, Modakkurichi Taluk, Erode District. Neelavathi (Died)

..Respondent(s)

To set aside the order and Decreetal order dated 10.11.2025 passed in IA No. 1 of 2025 in Unnumbered AS in CFR No. 126 of 2025 on the file of Principal District Court, Erode, and allow the CRP.

To stay of all further proceedings in AS No. 130 of 2025 on the file of Principal District Judge, Erode, pending disposal of the above CRP.

For Petitioner(s): S.Kaithamalai Kumaran R.P.Ruban Chakravarthy I.Pragadeesh

For Respondent(s): A.Sundara Vadhanan for R1 Logesh S Counsel For Caveator

Order

Mr.A.Sundara Vadhanan, learned counsel accepts notice on behalf of the

1st respondent. He seeks time to file counter affidavit.

2.Notice to the respondents 2 to 5 through Court as well as privately

returnable by 15.06.2026.

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3.Post the matter on 15.06.2026 for counter of the respondents. There

shall be an order of interim stay till then.

21-04-2026 AP Internet: Yes

To

1. Thirunavukarasu S/o Duraisamy, PRS Road, Periyar Nagar, Mugasipidariur, Perundurai Tk, Erode Dist.

2. Duraisamy S/o LAte Muthusamy Gounder, PRS Road, Periyar Nagar, Mugasipidariur, Perundurai Tk, Erode Dist.

3. Gunasundari W/o. Kolandasamy, Vadapalani, Arachalur Village, Modakkurichi Taluk, Erode District.

4. Rukmani W/o. V.M.Ramasamy, Vellamuthugoundenvalasu, Thenmugam Vellode Village, Perundurai Taluk, Erode District.

5. Samithal W/o. Karuppanna Gounder, Vadapalani, Arachalur Village, Modakkurichi Taluk, Erode District. Neelavathi (Died) __________ Page5 of 6 https://www.mhc.tn.gov.in/judis

N.MALA J.

AP

AND CMP NO. 10147 OF 2026

21-04-2026

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