Samsath Begum, vs N.Iyappan,
2026 Latest Caselaw 1784 Mad

Madras High Court

Samsath Begum, vs N.Iyappan, on 10 April, 2026

CRP No. 2029 of 2026

IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 10-04-2026 CORAM THE HON'BLE MRS.JUSTICE N. MALA CRP No. 2029 of 2026 AND CMP NO. 9023 OF 2026 Samsath Begum, W/o. Shahul Hameed, D.No.1/42, Bharathi Nagar, Anaimalai, Coimbatore District.

..Petitioner(s) Vs

1. N.Iyappan, S/o.Nataraj, D.No.36D, Sambamoorthi Iyer Street, Anaimalai, Coimbatore.

2. P.Senthilkumar, S/o. Periyasamy, D.No.5/102B, Chinnakalipalayam, Nerur Vadakku, Palayur Post, Manmangalam Taluk, Karur District.

3. Sakthikumar, S/o. Narayanan, D.No.1/A2, Bharathi Nagar, Anaimalai Taluk, Coimbatore District.

..Respondent(s)

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Samsath Begum, W/o. Shahul Hameed, D.No.1/42, Bharathi Nagar, Anaimalai, Coimbatore District.

..Appellant(s) Vs

1. N.Iyappan, S/o.Nataraj, D.No.36D, Sambamoorthi Iyer Street, Anaimalai, Coimbatore.

2. P.Senthilkumar, S/o. Periyasamy, D.No.5/102B, Chinnakalipalayam, Nerur Vadakku, Palayur Post, Manmangalam Taluk, Karur District.

3. Sakthikumar, S/o. Narayanan, D.No.1/A2, Bharathi Nagar, Anaimalai Taluk, Coimbatore District.

..Respondent(s)

To set aside the docket Order passed by Subordinate Court at Pollachi, dated 30.06.2025 in EA.No.4/2025 in EP.No.83/2024 in O.S.No.360/2023 and to allow this Civil Revision Petition and to pass suitable Orders in the interest of justice.

To stay all further proceedings dated 30.06.2025 in E.A.No.4 of 2025 in E.P.No.83/2024 in O.S.No.360/2023 on the file of Subordinate Court of

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Pollachi, pending disposal of the Civil Revision Petition and to pass suitable orders and thus render justice.

For Petitioner(s): M/s. M.Saravanakumar B.Suresh P.Murali A.Lakshminarayana

For Respondent(s): Coimbatore

Order

Notice to the respondents through Court as well as privately returnable by

28.04.2026.

2.Post the matter on 28.04.2026. There shall be an order of interim stay

till then.

10-04-2026 AP Internet : YesCRP No. 2029 of 2026 To

1. N.Iyappan, S/o.Nataraj, D.No.36D, Sambamoorthi Iyer Street, Anaimalai, Coimbatore.

2. P.Senthilkumar, S/o. Periyasamy, D.No.5/102B, Chinnakalipalayam, Nerur Vadakku, Palayur Post, Manmangalam Taluk, Karur District.

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3. Sakthikumar, S/o. Narayanan, D.No.1/A2, Bharathi Nagar, Anaimalai Taluk, Coimbatore District.

To

1. N.Iyappan, S/o.Nataraj, D.No.36D, Sambamoorthi Iyer Street, Anaimalai, Coimbatore.

2. P.Senthilkumar, S/o. Periyasamy, D.No.5/102B, Chinnakalipalayam, Nerur Vadakku, Palayur Post, Manmangalam Taluk, Karur District.

3. Sakthikumar, S/o. Narayanan, D.No.1/A2, Bharathi Nagar, Anaimalai Taluk, Coimbatore District.

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N.MALA J.

AP

AND CMP NO. 9023 OF 2026

10-04-2026

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