Citation : 2025 Latest Caselaw 7005 Mad
Judgement Date : 12 September, 2025
C.S.No. 105 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 12-09-2025
CORAM
THE HONOURABLE MR.JUSTICE P. DHANABAL
C.S.No. 105 of 2025
and
O.A.No. 483 of 2025
Tamil Film Producers Council
Rep by its Secretary, No.606,
Film Chamber Compound,
Anna Salai, Chennai-600006.
...Plaintiff
Versus
1.Film Employees Federation of South India (FEFSI)
Represented by its President,
100 Feet road, Vadapalani,
Chennai-600026.
2.Tamil Nadu Film Directors Association
Represented by its President,
No.168, Anthoniyar Salai,
Devi Karumariamman Nagar,
Valsaravakkam, Chennai-600087.
3.South Indian Cinematographers Association
Represented by its President,
JVL Arcade, 18, North Usman Road,
T.Nagar, Chennai-17.
4.South Indian Film editors Association
Represented by its President,
1/12
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C.S.No. 105 of 2025
JVL Arcade, 18, North Usman Road,
T.Nagar, Chennai-17.
5.South Indian Writers Asso
Represented by its President,
L-33, Flat-I, Bharathidasan colony,
K.K.Nagar, Ch-78.
6.Association of Cine and Television
Art Directors of Southern India
Represented by its President,
87/2, Sambu Prasad Avenue,
Vadapalani, Ch-26.
7.South India Cine-TV Make-Up Artistes and Hair Stylists Union
Represented by its President,
47 and 47A, Kamarajar Salai,AVM Colony,
Virugambakkam, Ch-92.
8.South India Cine and T.V. Costumers Union
Represented by its President,
24, Old No.13-A, Banjanai Koil Street,
Vadapalani, Chennai-26.
9.South Indian Motion Pictures Production Executive Council
Represented by its President,
No.14, Venkateswara Nagar,
2nd Cross St, Valasaravakkam, Ch-87.
10.Thennindia Thiraipada Cine and TV Thayaripu Udavi Nirvaga
Uzhiyargal Sangam
Represented by its President,
No.17/1, 6th St, Kumaran Colony,
Vadapalani, Ch-26.
11.Thiraipada matrum TV Velipura Lightmen Sangam
Represented by its President
No.86, Puliyur Main Road,
Trustpuram, Kodambakkam, Chennai-24.
2/12
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C.S.No. 105 of 2025
12. South India Cine and TV Outdoor Unit Technicians Union
Rep by its President,
No.2, Gangatharan St, Dr.Ambethkar Nagar,
Vadapalani, Ch-26
13.South Indian Cine,
Television Artistes and Dubbing Artistes Union
Represented by its President,
No.10, 4th st, Vijayaraghavapuram,
Saligramam, Ch-93.
14.South Indian Movie Still Camera mens Asso
Represented by its President,
Old.No.24, Banjanaikoil St,
Vadapalani, Chennai-26.
15.Cine Audiographers Association of South India
Represented by its President
No.8, K.G.Street, Dhanalakshmi Colony,
Vadapalani, Ch-26.
16.Cine Musicians Union
Represented by its President,
No.297, NSK Salai, Vadapalani,
CH-26.
17.Tamil Nadu Thiraippadam Tholaikatchi Nadana Kalaignargal Matrum
Nadana Iyakkunargal Sangam
Represented by its President,
No.8/17, Burkit Road,
T.Nagar, Ch-17.
18.South India Cine and TV Stunt Directors Stunt Artistes Union
Represented by its President,
No.14, Vengeesvarar koil st,
Vadapalani, Ch-26.
19.South Indian Cine and TV Setting Workers Union
Represented by its President
No.9/3, V.R.Puram, 1st Street, Saligramam, Ch-93.
3/12
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C.S.No. 105 of 2025
20.Thennindia Venthirai Saga Nadigarsangam
Represented by its President,
No.1, Kumaran Colony Main Road,
Vadapalani, Ch-26.
21.Cine Agents Asso
Represented by its President,
No.103/2, Raajangam Central st,
Kumaran Colony, Vadapalani, Ch-26.
22.South India Cine and TV Drivers Asso
Represented by its President,
No.6, Alagar Perumal Koil 1st st,
Vadapalani, Ch-26.
23.South India Cine Catering Workers Union
Represented by its President,
No.3, Rajamannar St,
Vijayaraghavapuram,
Saligramam, Ch-93.
24.Thenninthiya Thiraipada and
TV Mahiliruzhiyargal Sangam
Represented by its President,
No.58/8, Janakiraman St,
Saligramam, Chennai-93. ..Defendants
Prayer: Civil Suit is filed under Order IV, Rule 1 of the Madras High
Court Original Side Rules, and Order VII, Rule 1 of Civil Procedure
Code, 1908 praying to declare the letter dated 02.04.2025 issued by the
1st defendant to its members and subsequent letters by the respective
members, i.e., the Defendant Nos. 2 to 24 as null and void and violative
of the earlier MOU dated 10.03.2022 and as not binding on the plaintiff
and its members and consequentially to pass Mandatory Injunction
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C.S.No. 105 of 2025
directing the defendants to adhere to the existing arrangements as per
MOU dated 10.03.2022 and as per the individual agreements between the
members of the defendant Nos.2 to 24 with the members of the plaintiff
council and complete the ongoing movies without any hindrance;
Granting an order of permanent injunction restraining the defendants or
their men or agents or anyone acting on behalf of them from interfering
with the ongoing shooting and pre & post production works for
completion of the ongoing movies without making any hindrance and act
as per the existing arrangements by withdrawing the letter dated
02.04.2025 issued by the 1st defendant and directing the defendants
jointly and severally pay the cost of this suit.
For Plaintiff : M/s. Krishna Ravindran
For Defendants : M/s.G.Mohana Krishnan
JUDGMENT
This Civil Suit has been filed to declare the letter dated
02.04.2025 issued by the 1st defendant to its members and subsequent
letters by the respective members, i.e., the Defendant Nos. 2 to 24 as null
and void and violative of the earlier MOU dated 10.03.2022 and as not
binding on the plaintiff and its members, and consequentially to pass
Mandatory Injunction directing the defendants to adhere to the existing
arrangements as per MOU dated 10.03.2022 and as per the individual
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agreements between the members of the Defendant Nos.2 to 24 with the
members of the plaintiff council and complete the ongoing movies
without any hindrance; Granting an order of permanent injunction
restraining the defendants or their men or agents or anyone acting on
behalf of them from interfering with the ongoing shooting and pre & post
production works for completion of the ongoing movies without making
any hindrance and act as per the existing arrangements by withdrawing
the letter dated 02.04.2025 issued by the 1st defendant and directing the
defendants jointly or severally to pay the cost of the Suit.
2. Today, when the matter came up for hearing, both
side learned Counsels represented that the matter has already been
referred to the learned Mediator pursuant to the order of this Court dated
02.07.2025 and the matter has been compromised before the learned
Mediator, Mediation and Conciliation Centre, High Court of Madras.
The Mediation and Conciliation Centre has now forwarded a report along
with enclosing a Memorandum of Compromise dated 01.09.2025 entered
into between the parties.
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3. The said Memorandum of Compromise entered into
between the parties is affirmed by the learned Counsels. Both the
plaintiff and the defendants are present before this Court and they
admitted to their signatures and also the terms of the Memorandum of
Compromise.
4. In view of the above, the Civil Suit is decreed as per
the Memorandum of Compromise. There shall be no order as to costs.
Consequently, connected application is closed. The Memorandum of
Compromise dated 01.09.2025 shall form part of the decree. The
Registry may refund the Court Fees in accordance with the rules, to the
Plaintiff, on proper acknowledgment and undertaking.
12.09.2025
MSM
Neutral Citiation : Yes / No
Index : Yes / No
Speaking order : Yes / No
To
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The President,
Film Employees Federation of South India (FEFSI) Rep by its President, 100 Feet road, Vadapalani, Chennai-600026.
2.The President,
Tamil Nadu Film Directors Association No.168, Anthoniyar Salai, Devi Karumariamman Nagar, Valsaravakkam, Chennai-600087.
3. The President, South Indian Cinematographers Association JVL Arcade, 18, North Usman Road, T.Nagar, Chennai-17.
4. The President, South Indian Film editors Association JVL Arcade, 18, North Usman Road, T.Nagar, Chennai-17.
5.The President, South Indian Writers Asso L-33, Flat-I, Bharathidasan colony, K.K.Nagar, Ch-78.
6.The President, Association of Cine and Television Art Directors of Southern India ep by its President, 87/2, Sambu Prasad Avenue, Vadapalani, Ch-26.
7.The President, South India Cine-TV Make-Up Artistes and Hair Stylists Union 47 and 47A, Kamarajar Salai,AVM Colony, Virugambakkam, Ch-92.
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8.The President, South India Cine and T.V.Costumers Union 24, Old No.13-A, Banjanai Koil Street, Vadapalani, Chennai-26.
9.The President, South Indian Motion Pictures Production Executive Council No.14, Venkateswara Nagar, 2nd Cross St, Valasaravakkam, Ch-87.
10.The President, Thennindia Thiraipada Cine and TV Thayaripu Udavi Nirvaga Uzhiyargal Sangam No.17/1, 6th St, Kumaran Colony, Vadapalani, Ch-26.
11. The President, Thiraipada matrum TV Velipura Lightmen Sangam No.86, Puliyur Main Road, Trustpuram, Kodambakkam, Ch-24.
12. The President, South India Cine and TV Outdoor Unit Technicians Union No.2, Gangatharan St, Dr.Ambethkar Nagar, Vadapalani, Ch-26.
13.The President, South Indian Cine, Television Artistes and Dubbing Artistes Union No.10, 4th st, Vijayaraghavapuram, Saligramam, Ch-93.
14.The President, South Indian Movie Still Camera mens Asso Old.no.24, Banjanaikoil St, Vadapalani, Chennai-26.
15.The President, Cine Audiographers Association of South India
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No.8, K.G.Street, Dhanalakshmi Colony, Vadapalani, Ch-26
16.The President, Cine Musicians Union No.297, NSK Salai, Vadapalani, CH-26
17.The President, Tamil Nadu Thiraippadam Tholaikatchi Nadana Kalaignargal Matrum Nadana Iyakkunargal Sangam No.8/17, Burkit Road, T.Nagar, Ch-17.
18. The President, South India Cine and TV Stunt Directors Stunt Artistes Union No.14, Vengeesvarar koil st, Vadapalani, ch-26
19. The President, South Indian Cine and TV Setting Workers Union No.9/3, V.R.Puram, 1st Street, Saligramam, Ch-93
20.The President, Thennindia Venthirai Saga Nadigarsangam No.1, Kumaran Colony Main Road, Vadapalani, Ch-26
21.The President, Cine Agents Asso No.103/2, Raajangam Central st, Kumaran Colony, Vadapalani, Ch-26
22.The President, South India Cine and TV Drivers Asso No.6, Alagar Perumal Koil 1st st, Vadapalani, Ch-26
23.The President,
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South India Cine Catering Workers Union No.3, Rajamannar St, Vijayaraghavapuram, Saligramam, Ch-93
24.The President, Thenninthiya Thiraipada and TV Mahiliruzhiyargal Sangam No.58/8, Janakiraman St, Saligramam, ch-93
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P. DHANABAL, J.,
MSM
and
12.09.2024
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