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Muralidharan vs Alamelu
2025 Latest Caselaw 7840 Mad

Citation : 2025 Latest Caselaw 7840 Mad
Judgement Date : 14 October, 2025

Madras High Court

Muralidharan vs Alamelu on 14 October, 2025

                                                                     1
                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED : 14.10.2025

                                                             CORAM :

                                  THE HONOURABLE DR.JUSTICE A.D.MARIA CLETE
                                                       AS.No.3 of 2021
                                                            and
                                                      CMP.No.90 of 2021
                    Udayakumar (died)
                    1.Muralidharan
                    2. Amul
                    3. Chintamani @ Siva Ranjani                                          ...Appellants
                                                                   Vs.
                    1.Alamelu
                    2.Kaveri
                    3.Sarasu
                    4. Kala                                                  ...Respondents
                    PRAYER : This Appeal Suit is filed under Section 96 Order XLI Rule 1 of

                    CPC to set aside the Judgment and Decree made in OS.No.104 of 2014 dated

                    10.01.2020 passed by the Additional District Court,(FTC) Villupuram.

                              For Appellant             : No appearance
                              For Respondents           : Mr.J.Joseph Stalin

                                                               ORDER

When this matter was called on 26.09.2025, there is no representation

for the appellant and hence, this matter has been listed today i.e., on

https://www.mhc.tn.gov.in/judis ( Uploaded on: 15/10/2025 08:37:16 pm )

14.10.2025 under the caption, 'For Dismissal'. Even today, there is no

representation for the appellant.

2. Hence, this appeal is dismissed for non-prosecution. Consequently,

connected miscellaneous petition is closed. No costs.

                    Index: Yes/No                                                                   14.10.2025
                    Speaking/Non-speaking Order
                    gv









https://www.mhc.tn.gov.in/judis                ( Uploaded on: 15/10/2025 08:37:16 pm )





                    To

1. The Additional District Court, (FTC) Villupuram

2. The Section Officer,

V.R.Section,

High Court, Madras.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 15/10/2025 08:37:16 pm )

DR. A.D.MARIA CLETE.,J gv

and

14.10.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 15/10/2025 08:37:16 pm )

 
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