Citation : 2025 Latest Caselaw 8754 Mad
Judgement Date : 19 November, 2025
W.A.SR.No.183359 of 2025
and CMP No.28628 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated: 19.11.2025
CORAM
THE HONOURABLE Dr.JUSTICE G.JAYACHANDRAN
and
THE HONOURABLE MR.JUSTICE MUMMINENI SUDHEER KUMAR
W.A.SR.No.183359 of 2025
and CMP No.28628 of 2025
1. Kesavan
S/o Late Gurusamy
No.6/136, Periyavanavasi Post,
Vanavasi, Mettur Tk, Salem District.
2. Ganesan
S/o Late Gurusamy
No.1-228 Vanavasi Post,
Jalandapuram Main Road,
Mettur Tk, Salem District.
.... Appellants
V.
1. Parvathi
W/o Late Manickam
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W.A.SR.No.183359 of 2025
and CMP No.28628 of 2025
2. Tmt.Gomathi
W/o Prakash
Both are residing at
No.1/226 Mel Road,
Sappanipatti Katuvalavu,
Sanarapatti Village,
Vanavasi, Mettur Taluk,
Salem District.
.... Respondents
Prayer:Writ Appeal has been filed under Clause 15 of the Letters Patent
against order dated 25.08.2025 made in W.P.No.32483 of 2025 on the file of
this Court.
For Appellants :Mr.R.Thamarai Selvan
JUDGMENT
Dr.G.Jayachandran, J.
The order of the learned single Judge directing the Tahsildar, Mettur,
Salem to conduct survey of the disputed land and fix boundary stone in
W.P.No.32483 of 2025 dated 25.08.2025 is challenged by way of intra court ______________
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appeal by the 4th and 5th respondents. However, the appeal suffers a delay of
49 days.
2. When the matter is taken up for considering the petition for
condonation of the said delay, learned counsel appearing for the
petitioners/appellants states that the Tahsildar has completed the mandate
issued by this Court in the Writ Petition and therefore the appellants are not
interested in pursuing the appeal and they may be given liberty to challenge
the outcome of the survey report.
3. Recording the aforesaid submission, the delay petition as well as
the Writ Appeal in SR stage stand dismissed.
(Dr.G.J.J.) & (M.S.K.J.) 19.11.2025
Index:yes/no Internet:yes Speaking order/non speaking order Neutral citation:yes/no ______________
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sl
Dr.G.JAYACHANDRAN, J.
and MUMMINENI SUDHEER KUMAR,J.
Sl
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https://www.mhc.tn.gov.in/judis ( Uploaded on: 28/11/2025 05:03:32 pm )
19.11.2025
______________
https://www.mhc.tn.gov.in/judis ( Uploaded on: 28/11/2025 05:03:32 pm )
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