Madras High Court
Subramanian … vs Mrs.Sowrnalatha on 5 March, 2025
Author: S.M.Subramaniam
Bench: S.M.Subramaniam
Contempt Petition Nos.1808, 1811, 1815, 1816, 1817 & 1828 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 05.03.2025
CORAM
THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
and
THE HONOURABLE MR.JUSTICE K.RAJASEKAR
Contempt Petition Nos.1808, 1811, 1815, 1816, 1817 & 1828 of 2024
Contempt Petition No.1808 of 2024
Subramanian … Petitioner
Vs.
Mrs.Sowrnalatha, General Manager,
Management of Tamil Nadu State Transport Corporation,
(Coimbatore Division II) Ltd.,
Chennimalai Road, Erode – I. ... Respondent
Prayer: Contempt Petition filed under Section 11 of the Contempt of
Courts Act for willful and deliberate disobedience of the order dated
11.09.2023 passed in W.A.No.2261 of 2023.
Contempt Petition No.1811 of 2024
Anbazhagan … Petitioner
Vs.
Mrs.Sowrnalatha, General Manager,
Management of Tamil Nadu State Transport Corporation,
(Coimbatore Division II) Ltd.,
Chennimalai Road, Erode – I. ... Respondent
Prayer: Contempt Petition filed under Section 11 of the Contempt of
Courts Act for willful and deliberate disobedience of the order dated
Page 1 of 5
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Contempt Petition Nos.1808, 1811, 1815, 1816, 1817 & 1828 of 2024
11.09.2023 passed in W.A.No.2271 of 2023.
Contempt Petition No.1815 of 2024
P.Madhavan @ Madhan … Petitioner
Vs.
Mrs.Sowrnalatha, General Manager,
Management of Tamil Nadu State Transport Corporation,
(Coimbatore Division II) Ltd.,
Chennimalai Road, Erode – I. ... Respondent
Prayer: Contempt Petition filed under Section 11 of the Contempt of
Courts Act for willful and deliberate disobedience of the order dated
11.09.2023 passed in W.A.No.2275 of 2023.
Contempt Petition No.1816 of 2024
R.Subramanian … Petitioner
Vs.
Mrs.Sowrnalatha, General Manager,
Management of Tamil Nadu State Transport Corporation,
(Coimbatore Division II) Ltd.,
Chennimalai Road, Erode – I. ... Respondent
Prayer: Contempt Petition filed under Section 11 of the Contempt of
Courts Act for willful and deliberate disobedience of the order dated
11.09.2023 passed in W.A.No.2272of 2023.
Contempt Petition No.1817 of 2024
1. Mrs.Selvi
2. Mr.Suresh
3. Mr.B.Sudha … Petitioners
Vs.
Mrs.Sowrnalatha, General Manager,
Management of Tamil Nadu State Transport Corporation,
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Contempt Petition Nos.1808, 1811, 1815, 1816, 1817 & 1828 of 2024
(Coimbatore Division II) Ltd.,
Chennimalai Road, Erode – I. ... Respondent
Prayer: Contempt Petition filed under Section 11 of the Contempt of
Courts Act for willful and deliberate disobedience of the order dated
11.09.2023 passed in W.A.No.2268 of 2023.
In All Contempt Petitions
For Petitioners : Mr.B.Mohan
For Respondent : Mr.M.Murali Vinodh,
Standing Counsel
COMMON JUDGMENT
(Judgment of the Court was made by S.M.SUBRAMANIAM, J.)
The learned Standing Counsel appearing on behalf of the
respondent Corporation would submit that the order dated 11.09.2023
passed by this court has been complied with by the respondent.
2. Accordingly, these Contempt Petitions stand closed. No costs.
(S.M.S.,J.) (K.R.S.,J.)
05.03.2025
skr
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Contempt Petition Nos.1808, 1811, 1815, 1816, 1817 & 1828 of 2024
Index : Yes / No
Speaking order / Non-speaking order
Neutral Citation : Yes / No
S.M.SUBRAMANIAM, J.
and
K.RAJASEKAR, J.
skr
To
The General Manager,
Management of Tamil Nadu State Transport Corporation,
(Coimbatore Division II) Ltd.,
Chennimalai Road, Erode – I.
Contempt Petition Nos.1808, 1811,
1815, 1816, 1817 & 1828 of 2024
https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/03/2025 08:50:13 pm )
Contempt Petition Nos.1808, 1811, 1815, 1816, 1817 & 1828 of 2024
05.03.2025
https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/03/2025 08:50:13 pm )
