P.Muthuraj vs N.Sailaja
2025 Latest Caselaw 6110 Mad

Madras High Court

P.Muthuraj vs N.Sailaja on 28 August, 2025

                                                                                            S.A.(MD)No.97 of 2019

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED: 28.08.2025

                                                              CORAM

                                   THE HON'BLE DR. JUSTICE A.D. MARIA CLETE

                                            S.A.(MD)No.97 of 2019
                                                      and
                             C.M.P.(MD)Nos.2579 of 2019, 11060 of 2021 & 2300 of 2022

                     P.Muthuraj
                     S/o.Late Parasuraman,
                     Doctor Ambedkar Colony,
                     New Colony, Parancheri Village,
                     Gobalasamudram, Ambasamudram Taluk,
                     Tirunelveli District.
                                                          ... Appellant/ Respondent/
                                                                  Defendant
                                                      Vs.
                     N.Sailaja
                     W/o.Nambirajan,
                     No.38-G, Avudaiammalpuram Colony,
                     Parancheri Village, Gobalasamudram,
                     Ambasamudram Taluk,
                     Tirunelveli District.                ... Respondent / Appellant /
                                                                 Plaintiff

                     PRAYER in S.A:
                                  The Second Appeal filed under Section 100 Cr.P.C., against the
                     judgment and decree passed in A.S. No.43 of 2018 dated 22.10.2018 on
                     the file of the Principal District Court,                    Tirunelveli,   reversing the
                     judgment and decree passed in O.S. No.81 of 2012 dated 03.01.2018 on
                     the file of the Sub Court Ambasamudram.

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                                                                                             S.A.(MD)No.97 of 2019




                     PRAYER in C.M.P(MD)No.2579 of 2019:
                                  To stay the operation of the judgment and decree passed in AS
                     No.43 of 2018 dated 22.10.2018 on the file of the Principal District
                     Court Tirunelveli reversing the judgment and decree passed in OS No.
                     81 of 2012 dated 03.01.2018 on the file of the Sub Court
                     Ambasamudram pending disposal of the Second Appeal and thus render
                     justice.


                     PRAYER in C.M.P(MD)No.11060 of 2021:
                                  To receive the registered settlement deed dated 22.01.2007as
                     additional evidence in the above appeal in SA(MD)No.97 of 2019 and
                     thus render justice.


                     PRAYER in C.M.P(MD)No.2300 of 2022:
                                  To receive the additional written statement in the above appeal in
                     S.A. (MD). No.97 of 2019 and thus render justice.
                                  For Appellant               : Mr.H.Arumugam, Advocate
                                  For Respondent               : Mr.T.Selvan, Advocate



                                                           JUDGMENT

When the matter was taken up for hearing today, it is reported that

the matter is settled between the parties before the Mediation and

Conciliation Centre.

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2. The terms of settlement agreement filed and the same is

recorded. In terms of the settlement agreement, the second appeal is

disposed of. The settlement agreement shall form part and parcel of the

decree. There shall be no order as to costs. Consequently, connected

Miscellaneous Petitions are closed.

                     NCC      : Yes / No                                                   28.08.2025
                     Internet : Yes / No
                     Index    : Yes / No

                     LS



                     To

1.The Principal District Court, Tirunelveli.

2.The Sub Court Ambasamudram.

3.The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

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DR.A.D. MARIA CLETE,J.

LS

28.08.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 28/08/2025 11:37:27 pm )