Citation : 2025 Latest Caselaw 5615 Mad
Judgement Date : 2 April, 2025
C.S.(Comm.Div.) No.36 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 02.04.2025
CORAM
THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY
C.S.(Comm.Div.) No.36 of 2025
and O.A.Nos.86 & 87 of 2025
Zee Entertainment Enterprises Limited
18th Floor, A Wing, Marathon Futurex,
N.M.Joshi Marg, Lower Parel
Mumbai 400013
And also branch office at
No.33B, Olympia Platina, 2nd Floor,
SIDCO Industrial Estate, Chennai 600 032
Represented by its Power Agent
Mr.AkshayMahadik ... Plaintiff
..Vs..
1.Bharat Sanchar Nigam Limited,
Bharat Sanchar Bhavan,
Harish Chandra Mathur Lane,
Janpath, New Delhi - 110 001.
2.Mahanagar Telephone Nigam Ltd.,
5th Floor, Mahanagar Doorsanchar Sadan,
9, CGO Complex, Lodhi Road,
New Delhi 110003.
3.Bharti Airtel Limited,
1/10
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C.S.(Comm.Div.) No.36 of 2025
Bharti Crescent 1, Nelson Mandela Road,
Vasant Kunj, Phase II,
New Delhi - 110 070.
4.Hathway Cable & Datacom Limited,
802, 8th Floor, Interface – 11,
Link Road, Malad West,
Mumbai, Maharashtra – 400 064.
5.Tata Communication Limited,
Tower 4, 4th to 8th Floor,
Equinox Business Park, LBS Marg,
Kurla (W) Mumbai 400 070.
6.Vodafone India Limited,
Suman Tower, Plot No.18,
Sector - 11, Gandhinagar,
Gujarat 382011.
7.Idea Cellular Limited,
Suman Tower, Plot No.18,
Sector 11, Gandhinagar,
Gujarat - 382 011.
8.Tata Teleservices Ltd.,
10th Floor, Tower I, Jeevan Bharati,
124 Connaught Circus,
New Delhi 110001.
9.GTPL Hathway Ltd.
202, 2nd Floor, Sahajanand
Shopping Center, Opp. Swaminarayan Temple,
Shahibaugh, Ahmedabad - 380004.
10.Tikona Digital Networks Private Limited
2/10
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C.S.(Comm.Div.) No.36 of 2025
Office 3A, 3rd Floor “Corpora”,
LBS Marg, Bhandup (West), Mumbai - 400 078.
11.BG Broadband India Private Limited,
Plot No.54, Marol Industrial Cooperative Area,
Off. Andheri Kurla Road,
Andheri (East), Mumbai 400 059.
12.Sify Technologies Limited,
2nd Floor, "TIDEL PARK",
No.4, Canal Bank Road,
Chennai - 600 113.
13.Siti Broadband Services Pvt. Ltd.,
B-10, Lawrence Road, Industrial Area,
New Delhi North West
DL 110035 IN.
14.You Broadband & Cable India Ltd,
2nd and 3rd Floor, IQARA Centre,
Near Gujarat Gas Circle,
Adajan - Hazaria Road,
Surat - 395009.
15.Asianet Satellite Communications,
2A, II floor, Leela Infopark,
Technopark Limited, Kazhakkoottam,
Thiruvananthapuram, Kerala - 695 581.
16.Data Infosys Limited,
Station Road, Durgapura,
Jaipur 30.
17.Readylink Internet Services Limited,
Galaxy, Plot no.7, Sakhthi Colony,
RK Puram, Ganapathy,
3/10
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C.S.(Comm.Div.) No.36 of 2025
Coimbatore - 641 006.
18.Nettlinx Limited,
5-9-22, 3rd floor,
My Home Sarovar Plaza,
Secretariat Road, Saifabad,
Hyderabad - 500 004.
19.City Online Services Limited,
701, 7th Floor,
Aditya Trade Center, Ameerpet,
Hyderabad - 500 038.
20.Pioneer eLabs Limited,
Pioneer Towers, 7th Floor,
Plot No.16, Survey No.64,
Software Unit Layout,
APIIK, i-Tech City, Madhapur,
Hyderabad: 500 080.
21.AT & T Global Network Service India Pvt. Ltd.,
13th floor, 1305-06, Mohan Dev House,
13, Tolstoy Marg,
New Delhi - 110 001.
22.Southern Online Bio Technologies Limited,
Flat no.A3, 3rd floor, Office block,
Samrat Complex, Saifabad,
Hyderabad - 500 004.
23.Reliance JioInfocomm Limited
9th Floor Maker Chambers IV,
222, Nariman Point, Mumbai 400 021.
24.Limras Eronet Broadband Services Private Limited,
4/10
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C.S.(Comm.Div.) No.36 of 2025
Doshi Towers. First Floor,
#156, Poonamalle High Road,
Kilpauk, Chennai - 600 010.
25.RS Broadband Service India Private Limited,
Doshi Towers, First Floor,
Old # 156, New # 205,
Poonamalle High Road,
Kilpauk, Chennai 600010.
26.Spectra ISP Networks Pvt. Ltd.,
Plot No.21-22, 3rd Floor,
Udyog Vihar, Phase IV,
Gurgaon - 122 015.
27.Essel Shyam Communications Ltd.,
1121, Hemkunt Chambers, 11th Floor,
89, Nehru Place New Delhi - 110019, India.
28.Five Network Solution (I) Ltd.,
A/301-303, Everest Grande,
Mahakali Caves Road,
Andheri East, Mumbai 400 093.
29.Atria Convergence Technologies Limited,
No.17/68, Chevalier Shivaji Ganesan Street,
New Colony, T.Nagar,
Chennai 600017.
30.Action Lane,
No.16, No.1A Kalpana Apartments,
1st Street, Above Padmanaba Nagar Electricity Board,
Adyar, Chennai - 600 020.
31.Jak Communications Pvt Ltd.,
5/10
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C.S.(Comm.Div.) No.36 of 2025
No.4, J Block, Near 6th Avenue,
Anna Nagar East,
Chennai - 600 102.
32.C32 Cable Net Pvt. Ltd.
Old No.284, New No.204,
Shanmugam Salai, Royapettah,
Chennai - 600 014.
33.Thamizhaga Cable TV Communications Pvt Ltd.
No.9 A/5, Club Road, Near Mittai Shop,
Chetpet, Chennai - 600 031. ... Defendants
PRAYER: Plaint filed under Order VII Rule I of Civil Procedure Code,
1908 And Order IV Rule 1 of the Original Side Rules, 1956 Read with
Sections 51, 52, 55 and 62 of the Copyright Act, 1957 and the Copyright
(Amendment) Act, 2012 and Section 7 of the Commercial Courts Act, 2015,
prayed for Judgment and Decree:-
(a) A permanent injunction restraining the defendants 1 to 29 or any
other person or such other websites which are discovered by the plaintiff
after the release of the movie infringing the cinematographic film "DEVA"
and said Work be directed to block all websites / web pages and future
websites (including their prefix and suffix) and those Non - Complaint
websites mentioned in Schedule-A hosting contents that relate to plaintiff's
6/10
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C.S.(Comm.Div.) No.36 of 2025
copyright protected cinematographic film "DEVA" in any manner, thereby
restraining the unauthorized copying, transmission, communication or make
available or display or release or show or upload or download or exhibit or
play and / or in any manner communicate in and / or through their services
immediate of receipt of details of such infringing websites / webpages in
writing;
(b) A permanent injunction restraining the Defendants 30 – 33 or any
other person or entity from infringing the cinematographic film "DEVA" by
themselves, their partners / proprietor / directors, heirs, representatives,
successors in business, assigns, distributors, agents, servants or anyone
claiming through them or under them from infringing the plaintiff's
copyrighted cinematographic film "DEVA" by copying, recording,
reproducing or allowing camcording or allowing others to transmit,
communicate or make available or distributing or duplicating or displaying
or releasing or showing or uploading or downloading or exhibiting or
playing and / or in any manner whatsoever from communicating the
cinematographic film "DEVA" and said Work without a proper license
7/10
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C.S.(Comm.Div.) No.36 of 2025
from the Plaintiff or in any other manner which would violate / infringe the
plaintiff's copyrighted cinematographic film "DEVA" through different
mediums including but not limited to CD, DVD, Blu-ray disc, VCD, Cable
TV, Direct to home services, internet services, multimedia messaging
services, pen drives, hard drives, tapes, DAS, satellite, Conditional Access
Systems or in any other medium / manner whatsoever;
(c) for costs of the suit.
For Plaintiff : Mr.T.Pandiyan
for M/s.P.K.Law Firm
For Defendant : No Appearance
**********
JUDGMENT
Learned counsel for the plaintiff submits that he has been instructed to
withdraw the suit. An endorsement for such purpose has been made.
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2. Therefore, C.S.(Comm.Div.) No.36 of 2025 is dismissed as
withdrawn without any order as to costs. Consequently, the connected
applications are also closed.
02.04.2025 rna Index : Yes / No Internet : Yes / No Neutral Citation: Yes / No
SENTHILKUMAR RAMAMOORTHY,J
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rna
C.S.(Comm.Div.) No.36 of 2025 and O.A.Nos.86 & 87 of 2025
02.04.2025
https://www.mhc.tn.gov.in/judis ( Uploaded on: 02/04/2025 04:35:24 pm )
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