Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

B.Venkatesn(Deceased) vs B.Chittibabu
2025 Latest Caselaw 152 Mad

Citation : 2025 Latest Caselaw 152 Mad
Judgement Date : 1 April, 2025

Madras High Court

B.Venkatesn(Deceased) vs B.Chittibabu on 1 April, 2025

                                                                    SA NO. 476 of 2014
                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                 DATED: 01-04-2025
                                                     CORAM
                                  THE HONOURABLE MRS JUSTICE R. KALAIMATHI
                                                 SA NO. 476 of 2014

                    B.VENKATESN(Deceased)
                    S/o Late K.R. Balu Naidu Gnt Rd, Opp Tneb
                    Off, Back Side Of Guna Lathe Works,
                    Gummidipoondi 601 201&tk Tiruvallur Dist
                    and 4 Others
                                                                                          Appellant(s)
                                                                Vs
                    B.Chittibabu
                    S/o Late K.R. Bhaktavatalam Naidu, Old No.
                    262/b New No. 186 Gnt Rd, Gummidipoondi
                    601 201&tk Tiruvallur Dist and 2 Others
                                                                                         Respondent(s)

                    Prayer : This Second Appeal is filed under Section 100 of CPC., praying to
                    set aside the judgment and decree in A.S.No. 15 of 2008, dated 07.12.2013
                    on the file of the Subordinate Judge, Ponneri, reversing the judgment and
                    decree in O.S.No. 298 of 2003 on the file of the District Munsif Judge,
                    Ponneri.


                    For Appellant(s): No Appearance
                    For Respondent(s): No Appearance

                                                       JUDGMENT

Today, when the matter came up for hearing on 24.03.2025 there

was no representation on behalf of the appellants and the matter was

posted under the caption for dismissal on 01.04.2025. Even today, i.e., on

01.04.2025, none represents on behalf of the appellants. Hence, the

Second Appeal is dismissed for non prosecution. No costs. Consequently,

https://www.mhc.tn.gov.in/judis ( Uploaded on: 15/04/2025 02:12:25 pm ) SA NO. 476 of 2014 connected MP.No.1 of 2014 is closed.

01-04-2025

MSM

To

1. B.Chittibabu S/o Late K.R. Bhaktavatalam Naidu, Old No. 262/b New No. 186 Gnt Rd, Gummidipoondi 601 201&tk Tiruvallur Dist

2. Tamilnadu State Rep By Its The Junior Engineer Tneb, Gnt Rd, Opp Tneb Off, Gummidipoondi 601 201&tk Tiruvallur Dist

3. Tamilnadu State Rep By Its The Executive Engineer Tneb[distribution] Ponneri Tiruvallur Dist

R. KALAIMATHI, J.,

https://www.mhc.tn.gov.in/judis ( Uploaded on: 15/04/2025 02:12:25 pm ) SA NO. 476 of 2014

MSM

SA NO. 476 of 2014

01.04.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 15/04/2025 02:12:25 pm )

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter