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The Management Of vs R.S.Sundararaj
2024 Latest Caselaw 19106 Mad

Citation : 2024 Latest Caselaw 19106 Mad
Judgement Date : 27 September, 2024

Madras High Court

The Management Of vs R.S.Sundararaj on 27 September, 2024

Author: R.Subramanian

Bench: R.Subramanian

                                                                                 W.A.(MD)No.1064 of 2024

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 27.09.2024

                                                       CORAM:

                                  THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                                     AND
                                   THE HON'BLE MRS.JUSTICE VICTORIA GOWRI

                                                W.A.(MD)No.1654 of 2024
                                                         and
                                               C.M.P(MD)No.12962 of 2024

                 The Management of
                 Tamilnadu State Transport Corporation (Madurai) Ltd.,
                 Madurai Region,
                 Rep. by its Managing Director,
                 Madurai.                                  ... Appellant/Respondent

                                                          vs.

                 R.S.Sundararaj                                 ... Respondent/Respondent


                 PRAYER: Writ Appeal filed under Clause 15 of the Letters Patent challenging

                 the order dated 02.03.2023 made in W.P.(MD)No.18663 of 2022.



                                   For Appellant         : Mr.S.C.Herold Singh




                 1/3

https://www.mhc.tn.gov.in/judis
                                                                                W.A.(MD)No.1064 of 2024

                                                         JUDGMENT

(Judgment of the Court was delivered by R.SUBRAMANIAN, J.)

Challenge is to the order of the writ court in W.P(MD)No. 18663 of 2022.

The said writ petition was disposed of along with similar writ petition by a

common order dated 02.03.2023.The appeal filed by the Corporation against

W.P(MD)No.1147 in W.A(MD)No.1240 of 2023 came to be dismissed on

13.09.2023 and hence, this writ appeal is also dismissed. No costs. Consequently,

connected miscellaneous petition is closed.

(R.S.M., J.) (L.V.G., J.) 27.09.2024 NCC : Yes/No Index : Yes / No Internet : Yes / No CM

To

The Management of Tamilnadu State Transport Corporation (Madurai) Ltd., Madurai Region, Rep. by its Managing Director, Madurai.

https://www.mhc.tn.gov.in/judis

R.SUBRAMANIAN, J.

and L.VICTORIA GOWRI, J.

CM

and

27.09.2024

https://www.mhc.tn.gov.in/judis

 
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