Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kaligi Ranganathan J.J.Educational ... vs Union Of India
2024 Latest Caselaw 19008 Mad

Citation : 2024 Latest Caselaw 19008 Mad
Judgement Date : 26 September, 2024

Madras High Court

Kaligi Ranganathan J.J.Educational ... vs Union Of India on 26 September, 2024

Author: S.S.Sundar

Bench: S.S.Sundar

                                                                Review Application No.193 of 2021

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 26.09.2024

                                                    CORAM :

                                   THE HONOURABLE MR.JUSTICE S.S.SUNDAR
                                                       and
                                  THE HONOURABLE MS.JUSTICE R.N.MANJULA
                                         Review Application No.193 of 2021

                     Kaligi Ranganathan J.J.Educational Trust
                     Rep by its Secretary & Managing Trustee
                     R.J. Thayumanaswamy
                     No.9, Anandavelu Street,
                     Chennai-600 011.                                  ... Petitioner

                                                       -vs-
                     1. Union of India
                        Ministry of Home Affairs,
                        Rep by Secretary to Government of India,
                        2nd Floor, NDCC-II Building,
                        Jai Singh Road, New Delhi.

                     2. The Custodian of Enemy Property,
                        Ministry of Home Affairs,
                        East Wing, 1st floor,
                        Shivaji Stadium, New Delhi-110 001.

                     3. The Assistant Custodian of Enemy Property,
                        Ministry of Home Affairs, Mumbai Branch Office,
                        Kaiser I-Hind Building, Currimbhoy Road,
                        Ballard Estate, Mumbai-400 038.                      ... Respondents


                     PRAYER : Review filed under Order 47 Rule 1 of the Code of Civil

https://www.mhc.tn.gov.in/judis
                     Page 1 of 4
                                                                         Review Application No.193 of 2021

                     Procedure read with Section 114 of CPC to review the judgment and
                     Order dated 23.07.2021 made in W.A.No.1146 of 2021 on the file of this
                     Court.

                                   For Petitioner      : Ms.T.Srivadivi
                                                         For Mr.C.Vigneswaran

                                                         *****

                                                         ORDER

(Order of the Court was made by S.S.SUNDAR, J)

Ms.T.Srivadivi, learned counsel representing the learned

counsel for the petitioner on record states that this review application

may be dismissed as withdrawn. She has made an endorsement to that

effect. She is directed to mention her enrolment number while making

the endorsement.

Recording the statement of Ms.Srivadivi, the review

application is dismissed as withdrawn. No costs.




                                                                  (S.S.S.R., J.)           (R.N.M., J.)
                                                                                     26.09.2024
                     Index         : Yes/No
                     NC            : Yes/No
                     sra

https://www.mhc.tn.gov.in/judis

Review Application No.193 of 2021

To

1. The Secretary to Government of India, Ministry of Home Affairs, 2nd Floor, NDCC-Ii Building, Jai Singh Road, New Delhi.

2. The Custodian of Enemy Property, Ministry of Home Affairs, East Wing, 1st floor, Shivaji Stadium, New Delhi-110 001.

3. The Assistant Custodian of Enemy Property, Ministry of Home Affairs, Mumbai Branch Office, Kaiser I-Hind Building, Currimbhoy Road, Ballard Estate, Mumbai-400 038.

https://www.mhc.tn.gov.in/judis

Review Application No.193 of 2021

S.S.SUNDAR, J.

and R.N.MANJULA, J.

(sra)

Review Application No.193 of 2021

26.09.2024

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter