J.Julius Mera Smith vs The Registrar (Recruitment)
2024 Latest Caselaw 17813 Mad

Madras High Court

J.Julius Mera Smith vs The Registrar (Recruitment) on 6 September, 2024

Author: P.Velmurugan

Bench: P.Velmurugan

                                                                            W.P.(MD)No.20344 of 2024



                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 06.09.2024

                                                     CORAM

                                THE HONOURABLE MR.JUSTICE P.VELMURUGAN
                                                 AND
                              THE HONOURABLE MR.JUSTICE K.K.RAMAKRISHNAN

                                           W.P.(MD)No.20344 of 2024 &
                                           W.M.P.(MD)No.17253 of 2024

                     J.Julius Mera Smith                                     ...Petitioner

                                                        vs.

                     1.The Registrar (Recruitment)
                       Madras High Court,
                       Chennai - 600 104.

                     2.The Member Secretary,
                       Tamil Nadu Public Service Commission,
                       TNPSC Road,
                       Park Town,
                       Chennai - 600 003.                                    ... Respondents

                     Prayer: Writ Petition filed under Article 226 of the Constitution of India
                     praying to issue a writ of mandamus directing the respondents to
                     revaluate the petitioner's answer Sheet for Translation and Law Paper-I
                     written by him for the Civil Judge Main Exam, 2023 by considering his
                     representation dated 08.07.2024 within the period that may be stipulated
                     by this Court.


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https://www.mhc.tn.gov.in/judis
                                                                                 W.P.(MD)No.20344 of 2024



                                  For Petitioner          :      Mr.M.Jerin Mathew

                                  For Respondents         :      Mr.D.Sivaraman,
                                                                 Standing Counsel for R1

                                                              ORDER

(Judgment of the Court was delivered by P.VELMURUGAN, J.)

The learned counsel appearing for the petitioner seeks permission

of this Court to withdraw the petition and also made an endorsement to

that effect.

2. In view of the endorsement made by the learned counsel for the

petitioner, the Writ Petition is dismissed as withdrawn. No costs.

Consequently, connected Miscellaneous Petition is closed.

(P.V., J.) (K.K.R.K., J.) 06.09.2024 NCC:Yes/No Index:Yes/No Speaking/Non-speaking order

mbi

https://www.mhc.tn.gov.in/judis

P.VELMURUGAN, J.

and K.K.RAMAKRISHNAN, J.

mbi

06.09.2024

https://www.mhc.tn.gov.in/judis