Dr.S.Subbiah Ms vs The State Of Tamil Nadu
2024 Latest Caselaw 20778 Mad

Madras High Court

Dr.S.Subbiah Ms vs The State Of Tamil Nadu on 23 October, 2024

Author: D. Krishnakumar

Bench: D. Krishnakumar

                                                                              WA No.3034 of 2024

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED: 23.10.2024

                                                          CORAM:

                                      THE HON'BLE MR.JUSTICE D. KRISHNAKUMAR

                                                            AND

                                           THE HONOURABLE MR.JUSTICE P.B. BALAJI

                                                     WA No.3034 of 2024


                     Dr.S.Subbiah MS, M.Ch.
                     Professor (Surgical Oncology),
                     Government Kilpauk Medical College/
                     Institute of Non-Communicable Diseases
                     and Government Royapettah Hospital,
                     Chennai. (Under suspension)                            ... Appellant

                                  versus

                     1.The State of Tamil Nadu
                       Represented by its Secretary to Government
                       Health and Family Welfare (A-1) Department,
                       Fort St George, Chennai-600 009.

                     2.The Director of Medical Education,
                       Kilpauk, Chennai- 600 010.                          ...Respondents


                     PRAYER: Writ Appeal filed against the order of the learned Single Judge


                     1/5


https://www.mhc.tn.gov.in/judis
                                                                                            WA No.3034 of 2024

                     in WP No.17365 of 2024 dated 08.08.2024.

                              For the Appellant             :Mr.S.Selva Thirumurugan

                              For the Respondents           :Mr.J.Ravindran
                                                            Additional Advocate General
                                                             assisted by Mrs.M.Sneha
                                                             Special Counsel
                                                             for respondents 1 and 2

                                                            JUDGMENT

( Delivered by D. KRISHNAKUMAR, J.)

This Writ Appeal is filed against the order of the learned Single Judge

in WP No.17365 of 2024 dated 08.08.2024.

2. By consent of parties, the writ appeal is taken up for final disposal.

3. After elaborate argument, both the counsel for the parties have

agreed for the following terms:

i) Disciplinary proceedings shall be proceeded as against the

appellant and the same shall be concluded within a period of twelve weeks

from the date of receipt of a copy of this judgment.

https://www.mhc.tn.gov.in/judis

ii) The appellant shall also co-operate for the enquiry.

iii) If any such delay in concluding the said disciplinary proceedings,

the suspension order dated 24.06.2024 passed against the appellant shall be

revoked.

4. With the above directions, the writ appeal stands disposed of. There

shall be no order as to costs. Consequently, CMP No.22738 of 2024 is

closed.

                                                                          (D.K.K., J.)    (P.B.B., J.)
                                                                                   23.10.2024

                     Index                     : Yes/No
                     Neutral Citation         : Yes/No
                     mrn

1.The Secretary to Government The State of Tamil Nadu Health and Family Welfare (A-1) Department, Fort St George, Chennai-600 009.

2.The Director of Medical Education, Kilpauk, Chennai- 600 010.

https://www.mhc.tn.gov.in/judis

D. KRISHNAKUMAR, J.

and P.B. BALAJI, J.

(mrn)

https://www.mhc.tn.gov.in/judis

23.10.2024

https://www.mhc.tn.gov.in/judis