Citation : 2024 Latest Caselaw 19819 Mad
Judgement Date : 22 October, 2024
W.P.No.22035 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 22.10.2024
CORAM
THE HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH
W.P.No.22035 of 2022
and W.M.P.Nos.21041 & 21042 of 2022
M.Annamalai ... Petitioner
Vs.
1.The Principal Secretary
Revenue and Disaster Management,
Secretariat, Fort St. George,
Chennai 600 009.
2.The Principal Secretary/
Commissioner of Revenue,
Administration and Disaster Management,
Chepauk, Chennai 600 005.
3.The District Collector,
Kancheepuram.
4.The District Revenue Officer,
Kancheepuram.
5.E.Murugan,
Deputy Tahsildar.
6.S.Balasubramani,
Deputy Tahsildar.
7.R.Vasuki,
Deputy Tahsildar.
Page 1 of 7
https://www.mhc.tn.gov.in/judis
W.P.No.22035 of 2022
8.Jayashree C
Deputy Tahsildar.
9.R.Periyamariammal
Deputy Tahsildar.
10.T.Jayalakshmi
Deputy Tahsildar.
11.R.Gurusheela,
Deputy Tahsildar.
12.P.Kavitha
Deputy Tahsildar.
13.G.Bhuvaneswari,
Deputy Tahsildar.
14.S.Jayashree,
Deputy Tahsildar.
15.S.Rama
Deputy Tahsildar.
16.N.Pushparani,
Deputy Tahsildar.
17.S.Renukadevi,
Deputy Tahsildar.
18.K.N.Varadarajan,
Deputy Tahsildar.
19.M.Bharathi,
Deputy Tahsildar.
20.S.Manoharan,
Deputy Tahsildar.
Page 2 of 7
https://www.mhc.tn.gov.in/judis
W.P.No.22035 of 2022
21.I.Vijayalakshmi,
Deputy Tahsildar.
22.G.Radha,
Deputy Tahsildar.
23.K.Shanthi,
Deputy Tahsildar.
District Collector
through the office of the District Collector,
Kancheepuram.
... Respondents
Prayer: Writ Petition is filed under Article 226 of the Constitution of India,
to issue a Writ of Certiorarified Mandamus, to call for the records of the 3rd
respondent in R.C.No.06/2022/A3 dated 02.05.2022 preparing the panel to
the post of Deputy Tahsildar for the year 2018 and the consequential order of
the third respondent in proceeding dated 12.05.2022 in
Na.Ka.No.744/2018/A3 and the order of the 4th respondent in
Na.Ka.No.09/2002/A2 dated 12.05.2022 reverting the petitioner from the
post of Deputy Tahsildar to the post of Revenue Assistant and quash the same
and consequently direct the respondents to prepare the panel for promotion to
the post of Deputy Tahsildar by strictly following the seniority list and the
Service Rules and the Judgments of the Hon'ble Supreme Court by including
the individuals who are only qualified for the post of Deputy Tahsildar with
respect to the experience and all other qualifications and accordingly include
the name of the petitioner in the panel and promote him to the post of Deputy
Tahsildar with all consequential service and monetary benefits.
Page 3 of 7
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W.P.No.22035 of 2022
For Petitioner : Mr.N.Subramaniyan for
Mr.L.Sathiyaraj
For Respondents : Mr.Anand, GA
ORDER
The learned counsel for the petitioner seeks permission of this Court to
withdraw this petition and he has also made an endorsement to that effect.
2.Recording the submission and the endorsement made by the learned
counsel for the petitioner, this Writ Petition is dismissed as withdrawn. No
costs. Consequently, connected Miscellaneous Petitions are also closed.
22.10.2024
vkr Index : Yes / No Internet : Yes / No
To
1.The Principal Secretary Revenue and Disaster Management, Secretariat, Fort St. George, Chennai 600 009.
2.The Principal Secretary/ Commissioner of Revenue, Administration and Disaster Management,
https://www.mhc.tn.gov.in/judis
Chepauk, Chennai 600 005.
3.The District Collector, Kancheepuram.
4.The District Revenue Officer, Kancheepuram.
5.E.Murugan, Deputy Tahsildar.
6.S.Balasubramani, Deputy Tahsildar.
7.R.Vasuki, Deputy Tahsildar.
8.Jayashree C Deputy Tahsildar.
9.R.Periyamariammal Deputy Tahsildar.
10.T.Jayalakshmi Deputy Tahsildar.
11.R.Gurusheela, Deputy Tahsildar.
12.P.Kavitha Deputy Tahsildar.
13.G.Bhuvaneswari, Deputy Tahsildar.
14.S.Jayashree, Deputy Tahsildar.
15.S.Rama
https://www.mhc.tn.gov.in/judis
Deputy Tahsildar.
16.N.Pushparani, Deputy Tahsildar.
17.S.Renukadevi, Deputy Tahsildar.
18.K.N.Varadarajan, Deputy Tahsildar.
19.M.Bharathi, Deputy Tahsildar.
20.S.Manoharan, Deputy Tahsildar.
21.I.Vijayalakshmi, Deputy Tahsildar.
22.G.Radha, Deputy Tahsildar.
23.K.Shanthi, Deputy Tahsildar.
https://www.mhc.tn.gov.in/judis
VIVEK KUMAR SINGH, J.
vkr
and W.M.P.Nos.21041 & 21042 of 2022
22.10.2024
https://www.mhc.tn.gov.in/judis
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