Benace vs Kanyakumari Csi Trust Association
2024 Latest Caselaw 19593 Mad

Madras High Court

Benace vs Kanyakumari Csi Trust Association on 18 October, 2024

Author: G.R.Swaminathan

Bench: G.R.Swaminathan

                                                                       C.M.P.(MD)No.10127 of 2022


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                            DATED : 18.10.2024

                                                   CORAM

                            THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN

                                       C.M.P.(MD)No.10127 of 2022
                                                  in
                                     Rev.Aplc(MD)SR.No.59113 of 2022


                Benace                                                   ... Petitioner /
                                                                             Third party

                                                     Vs


                1.Kanyakumari CSI Trust Association,
                  Represented by

                   a) The Bishop,
                      Kanyakumari C.S.I.Diocese,
                      Bishop House, Nagercoil,
                      Kanyakumari District.

                   b) The Treasurer,
                      Kanyakumari C.S.I.Diocese,
                      Nagercoil,
                      Kanyakumari District.

                2.John Stalin,
                  Pastor, C.S.I Church,
                  Murambuvila,
                  Kanyakumari District.
                  (Cause title of the appellants is amended vide
                  order of this Court dated 06.10.2021 made in
                  C.M.P(MD)No.7121 of 2021 in
                  S.A(MD)No.212 of 2011)

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                                                                           C.M.P.(MD)No.10127 of 2022


                3.Rassalam

                4.Chellappan

                5.Ponnupillai

                6.Thapasimuthu

                7.Rev.Kenoz Solomon,
                  S/o.Solomon,
                  President of Travancore Church Council,
                  3-Hentry Lane Krishnankovil,
                  Nagercoil, Vadasery Village,
                  Vettuvannimadam Post,
                  Agasteeswaram Taluk,
                  Kanyakumari District.

                8.Wilson

                9.Johnson

                10.Sobathi                                                  ... Respondents /
                                                                                Respondents


                Prayer in C.M.P(MD)No.10127 of 2022: This Civil Miscellaneous Petition is
                filed under Section 151 of Civil Procedure Code to grant leave to the Petitioner
                for filing the Review Petition in S.A(MD)No.212 of 2011.


                Prayer in Rev.Aplc(MD)SR.No.59113 of 2022: This Review Application is
                filed under Order XLVII Rule 1 and Section 114 of CPC, to review the decree
                and judgment passed in S.A(MD)No.212 of 2011 dated 06.06.2022.


                                  For Petitioner     : Mr.C.Robert Bruce


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                                                                              C.M.P.(MD)No.10127 of 2022


                                       For Respondents : Mr.S.Rabeek Raja for R.2

                                                           Mr.S.Ramesh for R.5 to R.7

                                                           No Appearance for R.1, R.8 to R.10


                                                       ORDER

The learned counsel for the petitioner seeks permission to withdraw this

petition. He also made an endorsement to this effect.

2. In view of the endorsement made by the learned counsel for the

petitioner, this Civil Miscellaneous Petition is dismissed as withdrawn and

consequently, Rev.Aplc(MD)SR.No.59113 of 2022 is also closed at the SR

stage itself.

                                                                               18.10.2024

                Index             : Yes / No
                Internet          : Yes / No
                NCC               : Yes / No
                MGA

https://www.mhc.tn.gov.in/judis

G.R.SWAMINATHAN, J.

MGA

in Rev.Aplc(MD)SR.No.59113 of 2022

18.10.2024

https://www.mhc.tn.gov.in/judis