Kyko Global Inc vs Sical Logistics Limited
2024 Latest Caselaw 19242 Mad

Madras High Court

Kyko Global Inc vs Sical Logistics Limited on 3 October, 2024

Author: M.Sundar

Bench: M.Sundar

                                                                           O.S.A(CAD)SR.No.97323 of 2024

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED : 03.10.2024

                                                            CORAM

                                       THE HONOURABLE MR.JUSTICE M.SUNDAR
                                                               and
                     THE HONOURABLE MRS.JUSTICE K.GOVINDARAJAN THILAKAVADI


                                                O.S.A(CAD)SR.No.97323 of 2024
                                                       (Filing Number)

                     Kyko Global Inc.,
                     One Wilkinson Road, Brampton
                     Ontario, Canada-6T-4M6
                     Represented by its
                     Authorized Signatory Amit Punde                             ... Appellant
                                                               Vs.
                     1.           Sical Logistics Limited
                                  South India House
                                  No.73, Armenian Street
                                  Chennai-600 001.
                     2.           Norsea Global Offshore Pte Ltd.,
                                  No.31, Cantonment Road
                                  Singapore - 089747.
                     3.           Bergen Offshore Logistics Pte Ltd.,
                                  No.31, Cantonment Road
                                  Singapore - 089747.
                     4.           West Coast Maritime Pvt. Ltd.,
                                  No.410 Bharat Chambers
                                  52, Baroda Street
                                  P.D.Road, Masjid (E)
                                  Mumbai - 400 009.                              .. Respondents

                     Page Nos.1/4


https://www.mhc.tn.gov.in/judis
                                                                            O.S.A(CAD)SR.No.97323 of 2024

                                  Original Side Appeal filed under Section 13 of the Commercial
                     Courts Act, 2015 read with Clause 15 of the Letters Patent, praying to set
                     aside the judgment and decree dated 30.04.2024 passed by the learned
                     Single Judge in C.S.No.708 of 2016, allow the present original side appeal
                     and consequently, direct refund of Court fees paid in terms of Section 69 of
                     the Tamil Nadu Court-Fees and Suits Valuation Act, 1955.
                                  For Appellant      :     Mr.Thriyambak J.Kannan

                                                              *****

                                                         JUDGMENT

[Judgment of the Court was made by M.SUNDAR, J.,]

Matter mentioned at half past ten.

2. Mr.Thriyambak J.Kannan, learned counsel of M/s.Khaitan and Co

(Law Firm) for appellant submits that he has instructions from the appellant

to withdraw the captioned 'Original Side Appeal' {hereinafter 'OSA' for the

sake of brevity} but with leave of this Court to approach Hon'ble single

Judge in a suitable form. Saying so, learned counsel has made an

endorsement in the case file and a scanned reproduction of the same is as

follows:

https://www.mhc.tn.gov.in/judis O.S.A(CAD)SR.No.97323 of 2024

3. In the light of the narrative thus far, captioned OSA is disposed of

as closed / withdrawn albeit with liberty to appellant to approach Hon'ble

single Judge as regards the same issue in a suitable form. There shall be no

order as to costs.

                                                                        (M.S.,J.)         (K.G.T.,J.)
                                                                               03.10.2024

                     Index : Yes / No
                     Speaking / Non-speaking
                     Neutral Citation : Yes / No
                     mk

https://www.mhc.tn.gov.in/judis O.S.A(CAD)SR.No.97323 of 2024

M.SUNDAR, J., and K.GOVINDARAJAN THILAKAVADI, J.,

mk

To

The Sub-Assistant Registrar Original Side High Court, Madras.

O.S.A(CAD)SR.No.97323 of 2024

03.10.2024

https://www.mhc.tn.gov.in/judis