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E.Abdul Sitthick vs The Superintendent Of Police
2024 Latest Caselaw 8311 Mad

Citation : 2024 Latest Caselaw 8311 Mad
Judgement Date : 3 June, 2024

Madras High Court

E.Abdul Sitthick vs The Superintendent Of Police on 3 June, 2024

Author: B.Pugalendhi

Bench: B.Pugalendhi

                                                                            W.P(MD)No.18545 of 2023


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 03.06.2024

                                                        CORAM :

                                   THE HON'BLE MR.JUSTICE B.PUGALENDHI

                                            W.P(MD)No.18545 of 2023

                     E.Abdul Sitthick
                                                                                    ... Petitioner

                                                          Vs

                     1. The Superintendent of Police,
                     Thanjavur District.

                     2. The Inspector of Police,
                     All Women Police Station,
                     Pattukkottai, Tanjavur District.

                     3. The Immigration Officer,
                     Airport Authority of India,
                     International Airport, Trichy.
                                                                                 ... Respondents

                     PRAYER: Writ Petition filed under Article 226 of the Constitution of
                     India, praying this Court to issue a Writ of Mandamus, to direct the
                     respondent No.1 to withdraw the Look Out Circular issued against the
                     petitioner in connection with the Crime Number 14/2019 on the file of
                     the 2nd respondent, consequently direct the 1st respondent to communicate
                     the order of lifting of travel restriction imposed in pursuant to about said
                     Look Out Circular to the 3rd Respondent, otherwise the petitioner will be
                     prejudiced.

                     1/4
https://www.mhc.tn.gov.in/judis
                                                                            W.P(MD)No.18545 of 2023


                                   For Petitioner     : Mr.P.Aju Tagore
                                   For Respondents    : Mr.T.Senthil Kumar
                                                        Additional Public Prosecutor


                                                     ORDER

This Writ Petition has been filed seeking issuance of a

direction to the respondent No.1 to withdraw the Look Out Circular

issued against the petitioner in connection with the Crime Number

14/2019 on the file of the 2nd respondent, consequently direct the 1st

respondent to communicate the order of lifting of travel restriction

imposed in pursuant to about said Look Out Circular to the 3rd

Respondent.

2.When the matter is taken up for hearing, the learned

Additional Public Prosecutor appearing for the respondents submits that

the case against the petitioner in (Cr.No.14 of 2019 on the file of the

second respondent) C.C.No.71 of 2021, on the file of Judicial Magistrate

Court, Pattukottai has ended in acquittal as per the Judgment, dated

07.08.2023. Hence, the first respondent will issue suitable instructions to

the third respondent to revoke the Look Out Circular issued against the

petitioner.

https://www.mhc.tn.gov.in/judis

3.Recording the aforesaid submission, this writ petition

stands closed. The first respondent is directed to issue suitable

instructions to the third respondent in this regard, who in turn, shall

recall the Look Out Circular issued against the petitioner within a period

of two weeks from the date of receipt of copy of this order. No costs.




                                                                               03.06.2024
                     Internet     :Yes
                     Index        :Yes/No
                     NCC          :Yes/No
                     PNM

                     To

1. The Superintendent of Police, Thanjavur District.

2. The Inspector of Police, All Women Police Station, Pattukkottai, Tanjavur District.

3. The Immigration Officer, Airport Authority of India, International Airport, Trichy.

4.The Additional Public Prosecutor, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

B.PUGALENDHI, J.

PNM

ORDER IN

03.06.2024

https://www.mhc.tn.gov.in/judis

 
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