Citation : 2024 Latest Caselaw 8294 Mad
Judgement Date : 3 June, 2024
O.S.A (CAD) No.9 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 03.06.2024
CORAM
THE HONOURABLE MR.JUSTICE M.SUNDAR
and
THE HONOURABLE MRS.JUSTICE K.GOVINDARAJAN THILAKAVADI
O.S.A (CAD) No.9 of 2022
&
C.M.P.No.910 of 2022
in
O.S.A (CAD) No.9 of 2022
Morepen Laboratories Ltd.,
Morepen Village, Nalagarh Road
Near Baddi District, Solan
Himachal Pradesh – 173 220
Also at
No.35 and 36, 2nd Avenue
Anna Nagar, Chennai
Tamil Nadu – 600 040
Also at
No.9/2 C Block, 10th Street
Anna Nagar East
Chennai, Tamil Nadu – 600 102 ... Appellant
Vs.
Cadila Heathcare Ltd.,
Zydus Corporate Park, Scheme No.63
Survey No.536, Nr.Vaishnodevi Circle
S.G.Highway, Ahmedabad – 382 481
Rep. By its Authorized Signatory Mr.Hiren Trivedi
https://www.mhc.tn.gov.in/judis
1/4
O.S.A (CAD) No.9 of 2022
Also at
Pioneer Sudharsan Plaza
2nd Floor, No.2, Mohan Kumaramanglam Street
Nungambakkam High Road
Nungambakkam, Chennai
Tamil Nadu – 600 034 .. Respondent
Original Side Appeal filed under Order XXXVI Rule 1 of
Original Side Rules read with 13 of Commercial Courts Act, 2015 against
the order dated 29.07.2021 passed in O.A.No.171 of 2021 in C.S
(Comm.Div.) No.111 of 2021 and substantially modified for the second
time by order dated 21.10.2021.
For Appellants : Ms.Anusha Peri
for Mr.R.Parthasarathy
For Respondent : Mr.Adarsh Ramanujan
JUDGMENT
(Judgment of the Court was delivered by M.Sundar, J.)
When the matter was taken up, Ms.Anusha Peri, learned
counsel representing the counsel on record for appellant and Mr.Adarsh
Ramanujan, learned counsel for sole respondent were before us.
2. Learned counsel for appellant submitted that the captioned
'Original Side Appeal' ['OSA' for the sake of brevity] is predicated against
an interim order but the same has become infructuous as the main suit
https://www.mhc.tn.gov.in/judis
itself has since been given a closure. Saying so, learned counsel has
made an endorsement in the case file and a scanned reproduction of the
same is as follows:
In the light of the narrative thus far, captioned OSA and
captioned CMP are disposed of as closed/withdrawn having become
infructuous. No costs.
(M.S.J.) (K.G.T.J.)
03.06.2024
Index:Yes/No
Neutral Citation: Yes/No
gpa
https://www.mhc.tn.gov.in/judis
M.SUNDAR.J.,
and K.GOVINDARAJAN THILAKAVADI, J., gpa
&
03.06.2024
https://www.mhc.tn.gov.in/judis
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