K.Govindan vs K.Deepa
2024 Latest Caselaw 8290 Mad

Madras High Court

K.Govindan vs K.Deepa on 3 June, 2024

Author: J.Nisha Banu

Bench: J.Nisha Banu

                                                                                  Cont.P.No.3071 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 03.06.2024

                                                       CORAM

                                   THE HON'BLE MRS. JUSTICE J.NISHA BANU
                                                   AND
                                    THE HON'BLE MR. JUSTICE P.DHANABAL

                                                Cont.P.No.3071 of 2023


                     K.Govindan
                                                                                    ... Appellant
                                                           Vs.

                     K.Deepa
                     Revenue Divisional Officer,
                     Tiruttani,
                     Tiruvallur District.
                                                                                   ...Respondent

                     Prayer:Contempt Petition filed under Section 11 of the Contempt of
                     Courts Act, 1971, to punish the respondent for the willful disobedience of
                     th orders of this Court passed in W.P.NO.28685 of 2023 dated
                     05.10.2023 under the provisions of Contempt of the Courts Act.

                                     For Petitioner    :         Mr.S.Doraisamy

                                     For Respondent    :         Mr. S.J.Mohamed Sathik
                                                                  Government Advocate



                                                                            J. NISHA BANU, J.
https://www.mhc.tn.gov.in/judis
                     Page 1/2
                                                                                     Cont.P.No.3071 of 2023

                                                                                            and
                                                                                   P.DHANABAL,J.

                                                                                                       sk
                                                       JUDGMENT

(Judgment of the Court was made by J.NISHA BANU,J.)

The above Contempt Petition is filed for non compliance of the

order passed in W.P.No.28685 of 2023, dated 05.10.2023.

2. The learned counsel appearing for the petitioner submitted that

the order of this Court has been complied with. The learned Government

Advocate for the respondent also produced the Complaince Report.

3. Hence, this contempt petition is closed. No costs.

                                                                         (J.N.B,J.)    (P.D.B., J.)
                     Index          : Yes / No                                 03.06.2024
                     Internet       : Yes/No

Speaking order : Non-speaking order Neutral Citation :Yes/No sk To The Family Court, Salem,

https://www.mhc.tn.gov.in/judis