The General Manager vs M.R.Arasu
2024 Latest Caselaw 11092 Mad

Madras High Court

The General Manager vs M.R.Arasu on 28 June, 2024

Author: Mohammed Shaffiq

Bench: R.Mahadevan, Mohammed Shaffiq

                                                                        C.M.P.No.28976 of 2023
                                                                 and W.A.No. SR 144118 of 2023



                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 28.06.2024

                                                      CORAM :

                                  THE HON'BLE MR.R.MAHADEVAN, ACTING CHIEF JUSTICE
                                                        AND
                                     THE HON'BLE MR.JUSTICE MOHAMMED SHAFFIQ


                                               C.M.P.No.28976 of 2023
                                            and W.A.No. SR 144118 of 2023


                     The General Manager,
                     Dharmapuri District Co-operative Milk
                           Producer Union,
                     Salem Bye pass Road,
                     Dharmapuri at
                     Krishnagiri-635 002.                                   .. Petitioner/
                                                                               Appellants

                                                         Vs

                     1.M.R.Arasu

                     2.The Secretary to Government,
                       Animal Husbandry Dairying and Fisheries Dept.,
                       Fort St. George, Chennai-600 009.

                     3.The Commissioner for Milk Production
                          and Dairy Development,
                       Madhavaram Milk Colony,
                       Madhavaram, Chennai-600 051.                         .. Respondents/
                                                                               Respondents



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                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                               C.M.P.No.28976 of 2023
                                                                        and W.A.No. SR 144118 of 2023



                     Prayer in C.M.P.No.28976 of 2023 : Petition filed to condone the delay
                     of 341 days in filing W.A.No. SR 144118 of 2023 against the order
                     dated 16.9.2022 passed in W.P.No.25015 of 2022.


                     Prayer in W.A. No. SR 144118 of 023: Appeal under Clause 15 of the
                     Letters Patent against the order dated 16.9.2022 passed by the
                     learned Single Judge in W.P.No.25015 of 2022.


                                     For the Petitioner/         : Mr.I.John Arockiadas
                                     Appellant

                                     For the Respondents/        : Mr.A.Sundaravadhanan
                                     Respondents                   for respondent No.1

                                                                 : Mr.A.Edwin Prabakar
                                                                   State Government Pleader
                                                                   for respondent Nos.2 and 3


                                                           JUDGMENT

(Order of the Court was made by the Hon'ble Acting Chief Justice)

Learned counsel for the petitioner/appellant, on

instructions, seeks leave to withdraw the civil miscellaneous

petition as well as the writ appeal SR. He has also made an

endorsement to that effect.

____________

https://www.mhc.tn.gov.in/judis

and W.A.No. SR 144118 of 2023

2. In view of the above, C.M.P.No.28976 of 2023 and

W.A.No. SR 144118 of 2023 are dismissed as withdrawn. There

shall be no order as to costs.

                                                          (R.M.D., ACJ.)          (M.S.Q., J.)
                                                                           28.06.2024

                     Index            :    Yes/No
                     NC               :    Yes/No
                     bbr


                     To:

1.The Secretary to Government, Animal Husbandry Dairying and Fisheries Dept., Fort St. George, Chennai-600 009.

2.The Commissioner for Milk Production and Dairy Development, Madhavaram Milk Colony, Madhavaram, Chennai-600 051.

____________

https://www.mhc.tn.gov.in/judis

and W.A.No. SR 144118 of 2023

THE HON'BLE ACTING CHIEF JUSTICE AND MOHAMMED SHAFFIQ,J.

bbr

and W.A.No. SR 144118 of 2023

28.06.2024

____________

https://www.mhc.tn.gov.in/judis