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M. Sudharsan S/O. Murugesan vs Nandhini W/O. Sudarsan
2024 Latest Caselaw 11434 Mad

Citation : 2024 Latest Caselaw 11434 Mad
Judgement Date : 2 July, 2024

Madras High Court

M. Sudharsan S/O. Murugesan vs Nandhini W/O. Sudarsan on 2 July, 2024

                                                                             C.R.P. No.3569 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                DATED: 02.07.2024

                                                        CORAM

                                   THE HONOURABLE Mr. JUSTICE P.DHANABAL

                                                 CRP.No.3569 of 2022
                                                         and
                                                C.M.P. No.18957 of 2022

                   M. Sudharsan S/o. Murugesan                   ...Petitioner / Respondent / Petitioner

                                                           Vs.

                   Nandhini W/o. Sudarsan.                  ... Respondent / Petitioner / Respondent

                   PRAYER:            Civil Revision Petition is filed under Article 227 of the

                   Constitution of India to set aside the judgment and decree passed in M.P.

                   No.1 of 2022 in H.M.O.P. No.75 of 2020 dated 29.04.2022 on the file of Sub

                   Court, Rasipuram.

                             For Petitioner    :     Mr. P.T. Rakesh

                             For Respondent    :     No appearance.
                                                       ORDER

When the matter is taken up for hearing, the learned counsel appearing

for the petitioner represented that the main case itself has been disposed of by

the Trial Court and therefore, the present civil revision petition becomes

infructuous.

2. Recording the said submission, this Civil Revision Petition is

https://www.mhc.tn.gov.in/judis

dismissed as 'infructuous'. No costs. The connected civil miscellaneous petition

is closed.

02.07.2024

Index : Yes/No Speaking order/non-speaking order mjs

To The Sub Court, Rasipuram.

P.DHANABAL, J., https://www.mhc.tn.gov.in/judis

mjs

02.07.2024

https://www.mhc.tn.gov.in/judis

 
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