M.Saraswathy vs The Government Of Tamil Nadu
2024 Latest Caselaw 68 Mad

Madras High Court

M.Saraswathy vs The Government Of Tamil Nadu on 2 January, 2024

Author: G.Jayachandran

Bench: G.Jayachandran

    2024/MHC/5634




                                                                            W.A(MD)No.1466 of 2015

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 02.01.2024

                                                    CORAM:

                                  THE HONOURABLE DR.JUSTICE G.JAYACHANDRAN
                                                     AND
                                  THE HON'BLE MR JUSTICE C.KUMARAPPAN

                                             W.A(MD)No.1466 of 2014


                 M.Saraswathy                                   ... Appellant/Petitioner

                                                       .Vs.

                 1.The Government of Tamil Nadu,
                   represented by Secretary to Government,
                   Education Department,
                   Fort St.George,
                   Chennai.

                 2.The Director of School Education,
                   DPI Complex,
                   College Road,
                   Chennai – 600 006.

                 3.The Joint Director of School Education,
                   (Higher Secondary),
                   DPI Complex,
                   College Road,
                   Chennai – 600 006.

                 4.The Chief Education Officer,
                   Theni,

                 1/4

https://www.mhc.tn.gov.in/judis
                                                                               W.A(MD)No.1466 of 2015

                    Theni District.                           ... Respondents/Respondents

                 PRAYER: Writ Appeal filed under Clause 15 of Letters Patent Act against the
                 order passed by the learned Single Judge of this Court made in W.P.No.10779 of
                 2012, dated 05.02.2025.

                                  For Appellant         : Mr.R.Govindaraj

                                  For Respondents        :Mr.D.Sadiq Raja
                                       1 to 4            Addl.Govt.Pleader

                                                    JUDGMENT

DR.G.JAYACHANDRAN,J. AND C.KUMARAPPAN,J.

A Memo is filed by the appellant seeking withdrawal of the Writ Appeal.

Memo is recorded. The Writ Appeal is dismissed as withdrawn. There is no order

as to costs.

[G.J.,J.] [C.K.,J.] 02.01.2024 Index : Yes / No Internet : Yes / No vsn

To

1.The Secretary to Government, Government of Tamil Nadu,

https://www.mhc.tn.gov.in/judis

Education Department, Fort St.George, Chennai.

2.The Director of School Education, DPI Complex, College Road, Chennai – 600 006.

3.The Joint Director of School Education, (Higher Secondary), DPI Complex, College Road, Chennai – 600 006.

4.The Chief Education Officer, Theni, Theni District.

https://www.mhc.tn.gov.in/judis

DR.G.JAYACHANDRAN, J.

and C.KUMARAPPAN,J.

vsn

JUDGMENT MADE IN

02.01.2024

https://www.mhc.tn.gov.in/judis