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The Managing Director vs A.Solaiappa Nadar .. ...
2024 Latest Caselaw 532 Mad

Citation : 2024 Latest Caselaw 532 Mad
Judgement Date : 8 January, 2024

Madras High Court

The Managing Director vs A.Solaiappa Nadar .. ... on 8 January, 2024

                                                                                C.M.A.(MD)No.1306 of 2011

                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                        Dated: 08.01.2024
                                                            CORAM:
                                          THE HON'BLE MR.JUSTICE P. DHANABAL
                                                C.M.A.(MD)No.1306 of 2011
                                                                and
                                                      M.P(MD) NO.4 of 2011


                    The Managing Director
                    Tamil Nadu State Transport Corporation Ltd.,
                    Bye pass road,
                    Madurai-16                                              ... Respondent/ Appellant


                                                          Vs.


                    A.Solaiappa Nadar                                          .. Petitioner/Respondent



                    Prayer : This Civil Miscellaneous Appeal filed under Section 173 of the Motor
                    Vehicles Act, 1988 against the judgment and decree passed in MCOP No. 143
                    of 2005 dated 06.08.2009 on the file of the Motor Accident Claims Tribunal/IV
                    Additional Sub Court, Madurai.


                                      For Appellant       : Mr.M.Prakash
                                      For Respondent      : Died (Steps Due)

                                                           JUDGMENT

When the matter is taken up for hearing today, it is seen that no steps

was taken for the deceased/Respondent from the year 2022.

https://www.mhc.tn.gov.in/judis

2. Today also steps was not taken, hence the Civil Miscellaneous Appeal

stands dismissed for default. No costs. Consequently connected miscellaneous

petition is closed.

08.01.2024 NCC : Yes/No Index : Yes/No Internet: Yes/No aav

To:

1. The Motor Accident Claims Tribunal/IV Additional Sub Court, Madurai.

2.The Record Keeper, Vernacular Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

P. DHANABAL,J.

aav

08.01.2024

https://www.mhc.tn.gov.in/judis

 
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