Ma.Ayoob vs M.Jessima
2024 Latest Caselaw 522 Mad

Madras High Court

Ma.Ayoob vs M.Jessima on 8 January, 2024

                                                                            C.M.A.(MD)No.906 of 2019

                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED: 08.01.2024

                                                         CORAM:

                                  THE HON'BLE MR.JUSTICE K.MURALI SHANKAR

                                              C.M.A.(MD)No.906 of 2019

                    MA.Ayoob                                                   ... Appellant/
                                                                                   Petitioner

                                                            Vs.

                    1. M.Jessima

                    2. Babul Hussain                                            ...Respondents/
                                                                                   Respondents

                    Prayer : This Civil Miscellaneous Appeal filed under Section 47 of
                    GWOP Act, to set aside the order passed in G.W.O.P.No.228 of 2017 on
                    the file of the I Additional District Court, Tirunelveli dated 17.08.2019 and
                    to allow this Civil Miscellaneous Appeal.

                                     For Appellant           : Mr.T.Kumar

                                     For Respondents         : No appearance

                                                       JUDGMENT

When the matter is taken up for hearing today, the learned counsel

appearing for the appellant would submit that the appellant and the first

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respondent have reunited and hence seeks permission of this Court to

withdraw this appeal.

2. Permission is granted. Accordingly, this Civil Miscellaneous

Appeal is dismissed as withdrawn. No costs.

08.01.2024 NCC :yes/No Index :yes/No Internet :yes/No csm

To:

1. The I Additional District Court, Tirunelveli.

2.The Record Keeper, Vernacular Section, Madurai Bench of Madras High Court, Madurai.

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K.MURALI SHANKAR,J.

csm

Dated : 08.01.2024

https://www.mhc.tn.gov.in/judis