Through His Authorized Agent vs The District Collector
2024 Latest Caselaw 15747 Mad

Madras High Court

Through His Authorized Agent vs The District Collector on 13 August, 2024

Author: P.Velmurugan

Bench: P.Velmurugan

                                                                       W.A.(MD)No.817 of 2020



                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 13.08.2024

                                                       CORAM

                                THE HONOURABLE MR.JUSTICE P.VELMURUGAN
                                                 AND
                              THE HONOURABLE MR.JUSTICE K.K.RAMAKRISHNAN

                                            W.A.(MD)No.817 of 2020 &
                                            C.M.P(MD)No.4558 of 2020

                     Fr.I.Amalan,
                     S/o.Irudayam,
                     Parish Priest,
                     Pudukottai Parish,
                     Thoothukudi District

                     Through his Authorized Agent,
                     G.Selvaraj,
                     S/o.A.Gnanasigamani,
                     4/126, Kamaraj Nagar,
                     Kumaragiri,
                     Pudukottai,
                     Thoothukudi District - 628 103.                   ...Appellant
                                                        vs.

                     1.The District Collector,
                       Thoothukudi District,
                       Thoothukudi.

                     2.The Sub-Collector,
                       Thoothukudi District,
                       Thoothukudi.



                     Page 1 of 5
https://www.mhc.tn.gov.in/judis
                                                                                W.A.(MD)No.817 of 2020



                     3.The Thasildar,
                       Thoothukudi Taluk,
                       Thoothukudi District.

                     4.The District Registrar (Admin)
                       Registration Department,
                       Thoothukudi District,
                       Thoothukudi.

                     5.The Sub Registrar,
                       Pudukottai Sub Registrar Office,
                       Pudukottai,
                       Thoothukudi District.

                     6.The Chief Engineer (Building)
                       Public Works Department,
                       Chennai.

                     7.Anthony Michael                                    ... Respondents


                     Prayer: Writ Appeal filed under filed under Clause 15 of Letters Patent
                     Act to set aside the order dated 04.09.2020 in W.P.(MD)No.7293 of 2020
                     on the file of this Court and to allow the appeal.


                                  For Appellant      :      No Appearance

                                  For Respondents    :      Mr.M.Sarangan
                                                            Additional Government Pleader
                                                            for R1 to R6




                     Page 2 of 5
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                                                                                    W.A.(MD)No.817 of 2020



                                                          JUDGMENT

(Judgment of the Court was delivered by P.VELMURUGAN, J.)

When the appeal came up for hearing on last occasion, i.e., on

09.08.2024, there was no representation for the appellant. Hence, the

appeal was directed to be listed under the caption for dismissal on

13.08.2024.

2. Today also, there is no representation for the appellant. In view

of the same, the Writ Appeal is dismissed for non-prosecution. No costs.

Consequently, connected Miscellaneous Petition is closed.

(P.V., J.) (K.K.R.K., J.) 13.08.2024 NCC:Yes/No Index:Yes/No Speaking/Non-speaking order

mbi

https://www.mhc.tn.gov.in/judis

To

1.The District Collector, Thoothukudi District, Thoothukudi.

2.The Sub-Collector, Thoothukudi District, Thoothukudi.

3.The Thasildar, Thoothukudi Taluk, Thoothukudi District.

4.The District Registrar (Admin) Registration Department, Thoothukudi District, Thoothukudi.

5.The Sub Registrar, Pudukottai Sub Registrar Office, Pudukottai, Thoothukudi District.

6.The Chief Engineer (Building) Public Works Department, Chennai.

https://www.mhc.tn.gov.in/judis

P.VELMURUGAN, J.

and K.K.RAMAKRISHNAN, J.

mbi

13.08.2024

https://www.mhc.tn.gov.in/judis