Kannan vs Srinivasan (Died)
2024 Latest Caselaw 15540 Mad

Madras High Court

Kannan vs Srinivasan (Died) on 9 August, 2024

Author: R. Hemalatha

Bench: R. Hemalatha

                                                          1

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 09.08.2024

                                                    CORAM:

                                  THE HONOURABLE MRS.JUSTICE R. HEMALATHA

                                              C.M.A.No.912 of 2023


                     1. Kannan
                     2. Vathchala                                      ... Appellants

                                                      ..Vs..
                     Srinivasan (died)
                     S/o. Sitha Chettiyar

                     1. The National Insurance Company Limited,
                        Old bus stand, Salem District.

                     2. Gopalakrishnan,
                        No.6, Dr. Subaraya Street
                        Kodambakkam, Chennai.

                     3. The Oriental Insurance Limited,
                        Gandhi Road,
                        Kallakurichi District.

                     4. Santhanalakshmi

                     5. Suresh (Minor)

                     6. Ramkumar (minor)

                     Santha (died)
                     W/o. Seetha Chettiyar                           ...Respondents


https://www.mhc.tn.gov.in/judis
                                                           2

                     PRAYER: Civil Miscellaneous Appeal filed under Section 173 (1) of
                     Motor Vehicles Act, 1988 against the Award passed by the learned
                     Subordinate Judge, Motor Accidents Claims Tribunal, Kallakurichi, in
                     M.C.O.P.No.283 of 2006 dated 19.04.2022.
                                  For Appellant      : Mr.V. Gunasekar
                                  For R1             : Mr. M. Krishnamoorthy
                                  For R3             : Mr. N. Sampath
                                  R2 & R4            : No appearance
                                  R5 & R6            : Minors represented by R4


                                                     JUDGMENT

When the matter is taken up for hearing today, learned counsel

appearing for the appellants sought permission of this Court to withdraw

this Civil Miscellaneous Appeal. He also made an endorsement to that

effect.

2. In view of the endorsement made by the learned counsel for

the appellants, this Civil Miscellaneous Appeal is dismissed as

withdrawn. No costs.

09.08.2024 Index : Yes/No Internet : Yes/No bga

https://www.mhc.tn.gov.in/judis

To

1. The Oriental Insurance Limited, Gandhi Road, Kallakurichi District.

2. The Section Officer, VR Section, High Court, Chennai.

https://www.mhc.tn.gov.in/judis

R. HEMALATHA, J.

bga

09.08.2024

https://www.mhc.tn.gov.in/judis