Madras High Court
T.Markandeyan vs /7 on 5 August, 2024
Author: D.Krishnakumar
Bench: D. Krishnakumar
WA Nos.2346, 2347, 2351 and 2352 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 05.08.2024
CORAM:
THE HON'BLE MR.D. KRISHNAKUMAR, ACTING CHIEF JUSTICE
AND
THE HONOURABLE MR.JUSTICE P.B. BALAJI
WA Nos.2346, 2347, 2351 and 2352 of 2024
1.T.Markandeyan
2.P.Subramanian ... Appellants in
WA Nos.2346 of 2024
3.C.Natarajan ... Appellant in
WA Nos.2347 of 2024
4.Shankar ...Appellant in
WA No.2351 of 2024
5.R.Amitharaj ...First appellant in
WA No.2352 of 2024
6.D.Ravi ...Second appellant in
WA No.2352 of 2024
7.E.Sekar ...Third appellant in
WA No.2352 of 2024
8.H.Sathyanarayanan ...Fourth appellant in
WA No.2352 of 2024
versus
1/7
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WA Nos.2346, 2347, 2351 and 2352 of 2024
1.The State of Tamil Nadu,
Represented by Secretary to Government,
Higher Education Department,
Fort St.George, Chennai-9.
2.The Syndicate of Annamalai University,
Represented by its Secretary,
Annamalai University,
Annamalai Nagar,
Chidambaram.
3.The Registrar,
Annamalai University,
Annamalai Nagar,
Chidambaram.
4.The Deputy Director,
Local Fund Audit,
Annamalai University,
Annamalai Nagar,
Chidambaram.
5.The Finance Committee of Annamalai University,
Represented by its Secretary,
Annamalai University,
Annamalai Nagar,
Chidambaram. ...Respondents 1 to 5
in WA Nos.2346,
2347,
2351 and 2352 of 2024
6.V.Kumar ...6th respondent in
WA No.2346 of 2024
2/7
https://www.mhc.tn.gov.in/judis
WA Nos.2346, 2347, 2351 and 2352 of 2024
7.C.Natarajan ...7th respondent in
WA No.2346 of 2024
8.T.Markandeyan ...7th respondent in
WANo.2347 of 2024
9.P.Subramanian ...8th respondent in
WA No.2347 of 2024
PRAYER in WA No.2346 of 2024: Writ Appeal filed against the order of
the learned Single Judge in WP No.10702 of 2023 dated 25.03.2024.
PRAYER in WA No.2347 of 2024: Writ Appeal filed against the order of
the learned Single Judge in WP No.10702 of 2023 dated 25.03.2024.
PRAYER in WA No.2351 of 2024: Writ Appeal filed against the order of
the learned Single Judge in WP No.10682 of 2023 dated 25.03.2024.
PRAYER in WA No.2352 of 2024: Writ Appeal filed against the order of
the learned Single Judge in WP No.10688 of 2023 dated 25.03.2024.
For the Appellants :Mr.R.Singaravelan
3/7
https://www.mhc.tn.gov.in/judis
WA Nos.2346, 2347, 2351 and 2352 of 2024
Senior Counsel
for Mr.M.Muruganantham
For the Respondents :Mr.D.Ravichander
Special Government
for first respondent
Mr.Gautam S.Raman
for respondents 3 to 5
JUDGMENT
(Judgment of the Court was delivered by D.KRISHNAKUMAR, J.)
These Writ Appeals are filed against the order of the learned Single
Judge in WP Nos.10702 of 2023, 10682 of 2023 and 10688 of 2023 dated
25.03.2024.
2. Today, when the matter was taken up for final disposal, the learned
Senior Counsel for the appellants has relied upon the order passed by this
Court in WA No.2112 of 2024 dated 18.07.2024 and seeks to dispose of the
present writ appeals on the same line.
3. Learned counsel for the respondents did not express any serious
https://www.mhc.tn.gov.in/judis
WA Nos.2346, 2347, 2351 and 2352 of 2024
objection for considering the said request made by the learned counsel for
the appellants.
4. In view of the above submission made by the parties, this Court is
inclined to direct the third respondent to consider the representation of the
appellants dated 27.02.2023 and pass appropriate orders, on merits and in
accordance with law, within a period of twelve weeks from the date of
receipt of a copy of this judgments.
5. With the above directions, the writ Appeals stand disposed of. There
shall be no order as to costs. Consequently, CMP No.16516, 16536, 16544
and 16547 of 2024 are closed.
(D.K.K., ACJ.) (P.B.B., J.)
05.08.2024
Index : Yes/No
Neutral Citation : Yes/No
mrn
To
1.The Secretary to Government,
Higher Education Department,
https://www.mhc.tn.gov.in/judis
WA Nos.2346, 2347, 2351 and 2352 of 2024
Fort St.George, Chennai-9.
THE HON'BLE ACTING CHIEF JUSTICE
and
P.B. BALAJI, J.
https://www.mhc.tn.gov.in/judis
WA Nos.2346, 2347, 2351 and 2352 of 2024
(mrn)
WA Nos.2346, 2347, 2351 and 2352 of 2024
05.08.2024
https://www.mhc.tn.gov.in/judis
