Venkidusamy vs /
2024 Latest Caselaw 15042 Mad

Madras High Court

Venkidusamy vs / on 2 August, 2024

Author: S.Srimathy

Bench: S.Srimathy

                                  THE MADURAI BENCH OF MADRAS HIGH COURT

                                                  DATED: 02.08.2024

                                                       CORAM:

                                  THE HONOURABLE MRS.JUSTICE S.SRIMATHY

                                              C.M.P(MD)No.15503 of 2023
                                                         in
                                              A.S(MD)SR.No.60539 of 2023
                     1. Venkidusamy
                     2. Seenivasan                                        ... Petitioners
                                                         /Vs./

                     1.Balaji
                     2.Deeparani                                          ... Respondents
                     PRAYER: Civil Miscellaneous Petition filed under Section 5 of
                     Limitation Act, to condone the delay of 2775 days in preferring the
                     appeal in O.S.No.22 of 2012 dated 04.09.2013 on the file of the Principal
                     District Court, Thanjavur.


                                    For Petitioners   : M/s.P.Ganapathi Subramanian
                                    For R-1           : M/s.Arun Prasad
                                                      JUDGMENT

Today, when the matter is taken up for hearing, the Learned

Counsel appearing for the Petitioners sought permission of this Court to

withdraw this Petition and he has also circulated a letter to this effect.

https://www.mhc.tn.gov.in/judis

2. In view of the same, this Civil Miscellaneous Petition is

dismissed as withdrawn. Consequently, this Appeal Suit is rejected at the

SR stage itself. No costs.

                                                                              02.08.2024
                     Index        : Yes / No
                     NCC          : Yes / No

                     KSA

https://www.mhc.tn.gov.in/judis TO:

1. The Principal District Court, Thanjavur.

2. The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.SRIMATHY, J, KSA

in

02.08.2024

https://www.mhc.tn.gov.in/judis