G.R.Vijayasukumaran vs The Regional Passport Officer
2024 Latest Caselaw 7829 Mad

Madras High Court

G.R.Vijayasukumaran vs The Regional Passport Officer on 22 April, 2024

Author: R.Suresh Kumar

Bench: R.Suresh Kumar

    2024:MHC:1858


                                                                        W.A.(MD)No.80 of 2023


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 22.04.2024

                                                     CORAM:

                                  THE HONOURABLE MR.JUSTICE R.SURESH KUMAR
                                                       and
                                  THE HONOURABLE MR.JUSTICE G.ARUL MURUGAN
                                               W.A.(MD)No.80 of 2023
                                                       and
                                             C.M.P.(MD)No.998 of 2023


                     G.R.Vijayasukumaran                                 : Appellant
                                                         Vs.

                     1.The Regional Passport Officer,
                        Regional Passport Office, Madurai,
                        Bharathiulaveethi,
                        Race Course Road,
                        Madurai – 625 002.


                     2.The Commissioner of Police,
                        Pudur Road,
                        Madurai.


                     3.The Inspector of Police,
                        C-3, Police Station,
                        S.S.Colony, Madurai.                             : Respondents



                     PRAYER: Writ Appeal filed under Clause 15 of Letters Patent,

                     praying to set aside the order passed by this Court in W.P.(MD)

                     No.20452 of 2022 dated 10.11.2022 and allow the Writ Appeal.
https://www.mhc.tn.gov.in/judis

                     1/4
                                                                             W.A.(MD)No.80 of 2023




                                  For Appellant        : Mr.V.P.Sengotta Vel
                                                        Senior Counsel
                                                        for Mr.R.Ramasamy
                                  For Respondent No.1 : Mr.S.Jeyasingh
                                                     Central Government Standing Counsel
                                  For Respondents 2 & 3 : Mr.S.S.Madhavan,
                                                        Government Advocate [Crl. Side]


                                               JUDGMENT

************** [Judgment of the Court was delivered by R.SURESH KUMAR, J.]

Learned Counsel for the appellant seeks permission of this

Court to withdraw the present Writ Appeal, by circulating a letter

to the Registry dated 12.04.2024.

2.Recording the same, this Writ Appeal is dismissed as

withdrawn. There shall be no order as to costs. Consequently, the

connected miscellaneous petition is closed.

[R.S.K.,J.] & [G.A.M.,J.] 22.04.2024 Neutral Citation : Yes/No Index : Yes/No Internet : Yes/No MR https://www.mhc.tn.gov.in/judis

To

1.The Regional Passport Officer, Regional Passport Office, Madurai, Bharathiulaveethi, Race Course Road, Madurai – 625 002.

2.The Commissioner of Police, Pudur Road, Madurai.

3.The Inspector of Police, C-3, Police Station, S.S.Colony, Madurai.

https://www.mhc.tn.gov.in/judis

R.SURESH KUMAR, J.

and G.ARUL MURUGAN, J.

MR

ORDER MADE IN

22.04.2024

https://www.mhc.tn.gov.in/judis